High Courts10 Apr 1995Allowed
Keshar Choudhary Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 523
Bihar Finance Service Rules, 1953 — Rule 18, 96
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,830 of 2,661
High Courts07 Apr 1995
Ranchi Club Ltd. Vs Commissioner of Income Tax and Others
Patna High Court · (1995) 214 ITR 644 : (1995) 214 ITR 643
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143, 147, 148
High Courts07 Apr 1995Allowed
S. Poddar @ Satya Narain Poddar Vs The State of Bihar and Another
Patna High Court · (1995) 04 PAT CK 0001
High Courts06 Apr 1995Allowed
Principal, Carmel Convent School Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 458
Bihar Municipal Act, 1922 — Section 84(3)
High Courts06 Apr 1995Allowed
Bijoy Kumar Sinha and Others Vs State of Bihar and Others
Patna High Court · (1995) 04 PAT CK 0032
High Courts06 Apr 1995Dismissed
Bhaskar Ganguly @ Vaskar Ganguly and Another Vs Sujit Kumar Gupta
Patna High Court · (1995) 04 PAT CK 0022
High Courts06 Apr 1995
Ashoka and Company Vs State of Bihar and Others
Patna High Court · (1995) 04 PAT CK 0004
High Courts06 Apr 1995
Subhash Chandra Sinku Vs The State of Bihar and Others
Patna High Court · (1995) 04 PAT CK 0003
High Courts04 Apr 1995
Dr. Arun Kumar Sinha Vs State of Bihar and Others
Patna High Court · (1995) 04 PAT CK 0047
High Courts04 Apr 1995Allowed
Kameshwar Singh Vs Bihar State Road Transport Corporation and Others
Patna High Court · (1995) 04 PAT CK 0027
High Courts04 Apr 1995
Steel Authority of India Ltd. Vs K.B. Sarkar and Others
Patna High Court · (1995) 1 BLJR 556
High Courts03 Apr 1995Allowed
Moin @ Moinuddin Mian Vs Amna Khatoon
Patna High Court · (1996) 1 DMC 494
Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1)
High Courts03 Apr 1995Allowed
Md. Khaliquz Zaman Vs Shri H.C. Joshi
Patna High Court · (1995) 04 PAT CK 0008
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 16, 2, 23, 24, 24(3)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10
High Courts03 Apr 1995Dismissed
Baleshwar Paswan Vs The State of Bihar and Others
Patna High Court · (1995) 04 PAT CK 0007
Constitution of India, 1950 — Article 22(2)Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 437, 438, 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 223, 302
High Courts31 Mar 1995Dismissed
Akhilanand Pandey and Others Vs Ranchi University and Others
Patna High Court · (1995) 1 BLJR 678
Constitution of India, 1950 — Article 14, 16, 226, 227, 320
High Courts31 Mar 1995Dismissed
In Re: Late Rajo Singh Ramautar Singh alias Ganesh Shankar
Patna High Court · (1995) 03 PAT CK 0034
High Courts31 Mar 1995Allowed
Ram Sagar Sinha Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 1262 : (1995) 2 PLJR 6
Constitution of India, 1950 — Article 226, 227
High Courts31 Mar 1995
Vishwa Buddha Parishad, International Meditation Centre and Another Vs The Union of India (UOI) and Others
Patna High Court · (1996) 2 PLJR 352
High Courts31 Mar 1995Dismissed
Prabhakar Chandra Jha Vs The State of Bihar and Others
Patna High Court · (1995) 03 PAT CK 0010