High Courts16 Aug 1994Allowed
East India Transport Agency Vs The State of Bihar and Others
Patna High Court · (1995) 1 BLJR 157 : (1995) 1 PLJR 647
Bihar Finance Act, 1981 — Section 31(2a), 31(3)
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,843 of 2,661
High Courts16 Aug 1994Allowed
Sri. Kishore Kumar Sinha, Sanjay Kumar Sinha and Rajesh Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (1994) 08 PAT CK 0006
High Courts12 Aug 1994Dismissed
Shri Mahanth Madhusudan Dasji Vs The Bihar State Board of Religious Trust and Others
Patna High Court · (1994) 08 PAT CK 0015
High Courts10 Aug 1994Allowed
Md. Shahabuddin Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 722
Bihar Agricultural Produce Markets Act, 1960 — Section 20, 26
High Courts10 Aug 1994Allowed
Baibhaw Construction Private Limited Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 546
Companies Act, 1956 — Section 20Constitution of India, 1950 — Article 14
High Courts09 Aug 1994Allowed
Kamal Ranjan Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 536
Constitution of India, 1950 — Article 226, 227Hindu Adoptions and Maintenance Act, 1956 — Section 12, 5
High Courts09 Aug 1994Dismissed
Dr. Bindeshwari Prasad Sahi Vs Rajendra Agriculture University and Others
Patna High Court · (1994) 08 PAT CK 0004
Rajendra Agricultural University Act, 1971 — Section 39(19)
High Courts09 Aug 1994
Inter State Transport Agency Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 860
Bihar Finance Act, 1981 — Section 31(3), 33(5)
High Courts05 Aug 1994
Marwari Stores Vs Commissioner of Income Tax
Patna High Court · (1994) 08 PAT CK 0009
High Courts04 Aug 1994
Controller of Estate Duty Vs S.K. Lahiri
Patna High Court · (1994) 08 PAT CK 0010
High Courts01 Aug 1994Allowed
Ram Kishun Tanti @ Ram Krishna Das Vs Kusmi Devi and Another
Patna High Court · (1994) 08 PAT CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 391, 399, 401
High Courts27 Jul 1994
Dr. Indiwar Kumari Vs State of Bihar and Another
Patna High Court · (1995) 1 BLJR 150 : (1995) 1 PLJR 312
Constitution of India, 1950 — Article 226, 227
High Courts26 Jul 1994
Controller of Estate Duty Vs Sri Durganand Jha Sri Durganand Jha Vs Controller of Estate Duty
Patna High Court · (1996) 131 CTR 426 : (1996) 217 ITR 175
Estate Duty Act, 1953 — Section 40, 44, 7
High Courts21 Jul 1994Dismissed
Rajeshwari Devi and Others Vs The State of Bihar and Others
Patna High Court · AIR 1996 Patna 78 : (1995) 43 BLJR 234 : (1995) 1 PLJR 24
Constitution of India, 1950 — Article 19, 19(1), 226Motor Vehicles Act, 1988 — Section 80, 88
High Courts21 Jul 1994
Jaidhari Roy and Others Vs State of Bihar and Others
Patna High Court · (1994) 07 PAT CK 0011
High Courts19 Jul 1994
Ganesh Ram and Others Vs The State of Bihar and Others
Patna High Court · (1995) 1 BLJR 264 : (1995) 2 PLJR 690
Constitution of India, 1950 — Article 12
High Courts14 Jul 1994
Marwari Hotel Vs Commissioner of Income Tax
Patna High Court · (1995) 125 CTR 85 : (1995) 211 ITR 423
Income Tax Act, 1961 — Section 32(1), 32(1A)
High Courts13 Jul 1994Dismissed
Surendra Prasad Vs Member, Board of Revenue, Bihar, Patna and Others
Patna High Court · (1994) 07 PAT CK 0014
High Courts13 Jul 1994Allowed
Jaishri Lohar and Others Vs The State of Bihar and Others
Patna High Court · (1994) 07 PAT CK 0002
High Courts12 Jul 1994
Krishna Mohan Prasad Sah and Others Vs Commissioner of Income Tax
Patna High Court · (1994) 07 PAT CK 0010