High Courts20 Dec 1993Dismissed
Tribhuwan Kharwar Vs State of Bihar
Patna High Court · (1993) 12 PAT CK 0027
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,855 of 2,661
High Courts20 Dec 1993Dismissed
Central Coal Field Limited and Others Vs Bhardwaj Construction Company and Another
Patna High Court · (1993) 12 PAT CK 0006
High Courts16 Dec 1993Allowed
Gyanchand Agrawal Vs The Central Bureau of Investigation
Patna High Court · (1993) 12 PAT CK 0002
High Courts15 Dec 1993Dismissed
Peter Bara Vs The State of Bihar and Another
Patna High Court · (1993) 12 PAT CK 0031
High Courts15 Dec 1993Allowed
Shyamal Kumar Sur and Another Vs State of Bihar
Patna High Court · (1994) 2 BLJR 1275
Electricity Act, 1910 — Section 39, 44
High Courts14 Dec 1993Allowed
Kishori Prasad Gupta Vs The Life Insurance Corporation of India and Others
Patna High Court · (1993) 12 PAT CK 0013
High Courts14 Dec 1993
Mahadeo Prasad Singh @ and Mahadeo Singh Vs Tilkamanjhi University and Others
Patna High Court · (1994) 1 PLJR 545
Bihar State Universities Act, 1976 — Section 60(1), 60(4)
High Courts13 Dec 1993Dismissed
Lakeshwari Ram Vs Ram Kali Devi and Others
Patna High Court · (1993) 12 PAT CK 0038
High Courts12 Dec 1993Dismissed
Maheshwar Mahto and Others Vs Bati Mahatain and Another
Patna High Court · (1993) 12 PAT CK 0025
High Courts10 Dec 1993Allowed
Sitaram Mandal and Others Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 480
Bihar Panchayat Samiti and Zila Parishad Act, 1961 — Section 78, 78(1)Bihar Panchayat Samitis and Zila Parishads (Conditions of Service) Rules, 1964 — Rule 2, 7(2), 7(3), 7(4), 7(5)Constitution of India, 1950 — Article 14
High Courts10 Dec 1993Allowed
Babi Zubaida Khatoon and Another Vs Raj Kumar Khaitan and Others
Patna High Court · (1994) 2 PLJR 466
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14, 14(8)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Dec 1993Allowed
Shyam Kumar Prasad Vs The State of Bihar and Others
Patna High Court · (1993) 12 PAT CK 0034
High Courts09 Dec 1993Dismissed
Anil Kumar Sharma Vs The State of Bihar and Others
Patna High Court · (1993) 12 PAT CK 0020
High Courts09 Dec 1993Allowed
Suresh Chandra Vs The State of Bihar and Others
Patna High Court · (1993) 12 PAT CK 0014
High Courts09 Dec 1993Dismissed
Arjun Prasad Sharma and Others Vs Bihar State Small Industries Corporation Ltd. and Another
Patna High Court · (1993) 12 PAT CK 0010
High Courts08 Dec 1993
Lalan Prasad Sinha and Others Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 509
High Courts07 Dec 1993
Bihar Motor Transport Federation and Others Vs State of Bihar and Others
Patna High Court · (1993) 12 PAT CK 0026
High Courts07 Dec 1993Dismissed
Anjani Kumar Singh and Others Vs Manager, Jamui Central Co-operative Bank Ltd. and Others
Patna High Court · (1993) 12 PAT CK 0011
High Courts07 Dec 1993
Madhumita Sinha Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 771
Penal Code, 1860 (IPC) — Section 212, 363, 366A