High Courts21 Mar 1993Dismissed
Sitaram Choubey and Others Vs State of Bihar and Others
Patna High Court · (1993) 03 PAT CK 0010
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,869 of 2,661
High Courts21 Mar 1993
COMMISSIONER OF INCOME TAX Vs GIRISH KUMAR KOTHARI.
Patna High Court · (1993) 03 PAT CK 0001
High Courts19 Mar 1993Dismissed
Prem Shankar Sharma Vs The State of Bihar and Others
Patna High Court · (1993) 03 PAT CK 0040
High Courts19 Mar 1993Dismissed
Suresh Singh Vs State of Bihar and Others
Patna High Court · (1993) 03 PAT CK 0027
High Courts19 Mar 1993Dismissed
Sudhir Prasad Singh and Others Vs State of Bihar and Others
Patna High Court · (1993) 03 PAT CK 0012
High Courts19 Mar 1993Allowed
Harendra Upadhya Vs State of Bihar and Others
Patna High Court · (1993) 03 PAT CK 0007
High Courts19 Mar 1993Dismissed
Narendra Kumar Singh and Others Vs Kendriya Vidyalaya Sangathan and Others
Patna High Court · (1993) 2 PLJR 710
Bihar Shops and Establishments Act, 1953 — Section 26
High Courts18 Mar 1993Allowed
Governing Body of Siddharth Mahila Mahavidyalaya and Another Vs State of Bihar and Others
Patna High Court · (1993) 03 PAT CK 0038
High Courts18 Mar 1993Dismissed
Bishwanath Tato and Others Vs The State of Bihar
Patna High Court · (1993) 03 PAT CK 0021
High Courts18 Mar 1993Allowed
Deoraj Thakur Vs State of Bihar and Others
Patna High Court · (1993) 03 PAT CK 0013
High Courts17 Mar 1993Allowed
Ram Chandra Mahto and Others Vs The State of Bihar and Others
Patna High Court · (1994) 42 BLJR 178
Constitution of India, 1950 — Article 14
High Courts17 Mar 1993Allowed
Mohan Rai and Others Vs State of Bihar and Others
Patna High Court · AIR 1994 Patna 42 : (1993) 41 BLJR 1140
Evidence Act, 1872 — Section 92
High Courts16 Mar 1993Dismissed
Naresh Rai alias Naresh Singh and Others Vs State of Bihar
Patna High Court · (1993) 03 PAT CK 0029
High Courts16 Mar 1993Dismissed
Mostt. Sakuntala Devi and Others Vs The State of Bihar and Others
Patna High Court · (1993) 2 BLJR 987
Registration Act, 1908 — Section 47, 60, 61
High Courts15 Mar 1993
Ram Adhin Singh Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 637 : (1995) 2 RCR(Rent) 148
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 8(1)(c)Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 5, 6, 7, 8(1), 8(1)(c)Constitution of India, 1950 — Article 200, 348(3), 348(3)
High Courts15 Mar 1993Allowed
Jyotish Lal Mandal Vs State of Bihar and Others
Patna High Court · (1994) 2 BLJR 1376 : (1994) 2 PLJR 394
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts15 Mar 1993Allowed
Bibi Khurshid and Others Vs State of Bihar and Others
Patna High Court · AIR 1994 Patna 39 : (1993) 41 BLJR 984
Bihar Tenancy Act, 1885 — Section 69
High Courts12 Mar 1993
Ganesh Chandra Bhatt Vs District Magistrate Almora and Others
Patna High Court · (1993) 03 PAT CK 0030
High Courts12 Mar 1993Allowed
Sri Awadh Kishore Singh and Another Vs Sri Brij Bihari Singh and Others
Patna High Court · (1993) 03 PAT CK 0019
High Courts09 Mar 1993Allowed
Ravindra Mishra and Others Vs State of Bihar and Others
Patna High Court · (1994) 2 BLJR 896