High Courts01 Oct 1992Dismissed
Md. Muzuffar Hussain Khan Vs State of Bihar and Others
Patna High Court · (1993) 1 PLJR 301
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,877 of 2,661
High Courts01 Oct 1992Dismissed
Pramod Kumar Singh and Others Vs The State of Bihar
Patna High Court · (1993) 1 PLJR 201
High Courts30 Sept 1992Dismissed
Shatrughan Prasad Vs The State of Bihar and Others
Patna High Court · (1993) 1 PLJR 623
Constitution of India, 1950 — Article 161, 72Criminal Procedure Code, 1973 (CrPC) — Section 432, 432(1), 433, 433A
High Courts30 Sept 1992
Mridula Prasad Vs The Vice-Chancellor, Lalit Narayan Mithila University, Darbhanga and Others
Patna High Court · (1993) 1 PLJR 466
Constitution of India, 1950 — Article 141, 142
High Courts30 Sept 1992Dismissed
Smt. Shashi Bala Verma Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 454
Bihar Nationalised Secondary Schools (Conditions of Service) Rules, 1983 — Rule 20(2)Constitution of India, 1950 — Article 226, 227
High Courts30 Sept 1992
Tarkeshwar Dubey and Others Vs The State of Bihar and Others
Patna High Court · (1994) 1 PLJR 523
Constitution of India, 1950 — Article 162, 309
High Courts30 Sept 1992
Ranjit Singh Vs State of Bihar and Others
Patna High Court · (1993) 1 BLJR 710
High Courts30 Sept 1992
Deobansh Pandey Vs The State of Bihar and others
Patna High Court · (1992) 1 PLJR 221
Bihar Nationalised Secondary Schools (Conditions of Service) Rules, 1983 — Rule 21
High Courts30 Sept 1992Dismissed
Bibekanand Singh Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 200
High Courts30 Sept 1992
Abdul Bari Vs Anisul Rahman and Another Bibi Sulema Khatoon Vs Abdul Hannan and Another Smt. Ram Piari Devi Vs Dhaneshwer Mandal and Others
Patna High Court · (1992) 09 PAT CK 0001
High Courts29 Sept 1992
Master Antenna System Operators Association of Chhota Nagpur and Others Vs State of Bihar and Others
Patna High Court · (1992) 09 PAT CK 0033
High Courts29 Sept 1992Allowed
Dr. Jaimala Kamal Vs Indra Gandhi Institute of Medical Services and 0rs.
Patna High Court · (1992) 09 PAT CK 0022
High Courts28 Sept 1992Allowed
Mohanlal Subhash Chandra and Another Vs Badrilal Agarwalla
Patna High Court · (1993) 2 BLJR 1161 : (1993) 2 PLJR 174
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17
High Courts28 Sept 1992
Bihar Chamber of Testing Stations and Another Vs State of Bihar and Others
Patna High Court · (1992) 09 PAT CK 0035
High Courts28 Sept 1992Dismissed
Isa Khan and others Vs Smt. Raj Kaur
Patna High Court · (1993) 2 PLJR 246
Chotanagpur Tenancy Act, 1908 — Section 84(3)Evidence Act, 1872 — Section 32, 43Transfer of Property Act, 1882 — Section 107
High Courts25 Sept 1992Allowed
Lalit Construction and Others Vs The State of Bihar and Others
Patna High Court · (1992) 09 PAT CK 0009
Constitution of India, 1950 — Article 226, 227
High Courts24 Sept 1992
Kamta Prasad and Others Vs State of Bihar and Others
Patna High Court · (1993) 1 BLJR 645 : (1993) 1 PLJR 327
Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 — Section 3(I)Bihar Secondary Education Board Act, 1976 — Section 57, 58
High Courts24 Sept 1992Dismissed
Shyam Sunder Prasad Vs State of Bihar and Others
Patna High Court · (1992) 09 PAT CK 0023
High Courts24 Sept 1992
Rana Pratap Singh Vs Sheo Kumar Pati Tripathi
Patna High Court · (1993) 2 CivCC 432
High Courts21 Sept 1992
Satya Narayan Lal and Others Vs Smt. Saraswati Devi and Others
Patna High Court · (1992) 09 PAT CK 0042