High Courts02 Sept 1992Dismissed
Arya Prathamick Teachers Siksha Mahavidyalaya and Others Vs The Bihar School Examination Board and Others
Patna High Court · (1992) 09 PAT CK 0028
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,879 of 2,661
High Courts02 Sept 1992Dismissed
Koshi Physical Training College, Madhepura Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 78
High Courts02 Sept 1992Allowed
The Government Body of Baba Nath College, West hamparan at Bettiah and Others Vs The Bihar University and Others
Patna High Court · (1992) 09 PAT CK 0016
High Courts02 Sept 1992Dismissed
Kailash Prasad Singh Vs State of Bihar and Others
Patna High Court · (1994) 1 PLJR 243
Executive Business Rules — Rule 22(5)
High Courts02 Sept 1992
Ramadhar Pandey Vs State of Bihar and Others
Patna High Court · (1994) 2 PLJR 58
Arms Act, 1959 — Section 27
High Courts31 Aug 1992
Bihar State Coop. Marketing Union Ltd. Vs State of Bihar and Others
Patna High Court · (1992) 08 PAT CK 0026
High Courts31 Aug 1992
Smt. Jyotsna Devi and Others Vs State of Bihar and Others
Patna High Court · (1993) 1 BLJR 347 : (1992) 2 PLJR 702
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) (Amendment) Act, 1982 — Section 11, 32A
High Courts28 Aug 1992Dismissed
Deepak Diwanji Vs Union of India (UOI) and Others
Patna High Court · (1992) 08 PAT CK 0038
High Courts28 Aug 1992Dismissed
All India Independent Lawyer''s Forum Vs Sri. I.C. Thakur and Others
Patna High Court · (1992) 2 PLJR 559
Constitution of India, 1950 — Article 226, 227
High Courts27 Aug 1992
Hindustan Granite Stone Works Vs State of Bihar and Others
Patna High Court · (1992) 08 PAT CK 0033
High Courts27 Aug 1992
Sheo Shankar Prasad and Another Vs Rameshwar Prasad Burnwal
Patna High Court · (1994) 2 BLJR 1112
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 15Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A
High Courts26 Aug 1992
Anisur Rahman and Another Vs Sardar Jogender Singh @ Jogendra Singh
Patna High Court · (1992) 08 PAT CK 0012
High Courts25 Aug 1992Allowed
Sumitra Devi Vs State of Bihar
Patna High Court · (1992) 08 PAT CK 0030
High Courts25 Aug 1992Allowed
Om Prakash Vs The State of Bihar and Others
Patna High Court · (1992) 08 PAT CK 0001
High Courts24 Aug 1992Dismissed
Suresh Narain Pathak and Another Vs Ramakant Pathak and Others
Patna High Court · (1992) 08 PAT CK 0022
High Courts20 Aug 1992Dismissed
Sahdeo Ravidas and Others Vs The State of Bihar and Others
Patna High Court · (1993) 1 PLJR 84
High Courts19 Aug 1992
Smt. Sarita Gupta Vs State of Bihar and Others
Patna High Court · (1993) 1 BLJR 643
Constitution of India, 1950 — Article 16
High Courts19 Aug 1992Dismissed
Vishwanath Prasad and Others Vs Election Officer, Agricultural Produce Market Committee
Patna High Court · (1993) 2 BLJR 1320 : (1993) 2 PLJR 44
Bihar Agricultural Produce Markets Act, 1960 — Section 9Bihar Agricultural Produce Markets Rules, 1975 — Rule 3(ii)
High Courts19 Aug 1992Allowed
Rajendra Prasad Mishra @ Rajendra Pd. Mishra Vs State of Bihar and Others
Patna High Court · (1994) 1 PLJR 289
Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts19 Aug 1992Dismissed
Sk. Nasiruddin Bidi Merchant (P) Ltd. Vs Regional Provident Fund Commissioner and Others
Patna High Court · (1992) 08 PAT CK 0013