High Courts17 Apr 1996
Food Corporation of India and Another Vs Union of India (UOI) and Others
Patna High Court · (1996) 2 PLJR 503
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 25A
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,803 of 2,661
High Courts16 Apr 1996
Commissioner of Income Tax Vs Shree Annapurna Electric Co.
Patna High Court · (1996) 04 PAT CK 0048
High Courts16 Apr 1996Allowed
Bibi Podina Khatoon Vs The Sate of Bihar and Others
Patna High Court · (1996) 2 PLJR 423
Bihar Tenancy Act, 1885 — Section 48, 48E, 48E(7), 49FCriminal Procedure Code, 1973 (CrPC) — Section 145
High Courts15 Apr 1996Dismissed
Jagdish Mandal Vs The State of Bihar Awadh Prasad Mandal
Patna High Court · (1996) 04 PAT CK 0068
High Courts15 Apr 1996
Lawyer''s Association and Others Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 56
High Courts15 Apr 1996Dismissed
Raj Kumar Srivastava Vs Smt. Anjana Sinha
Patna High Court · (1996) 2 PLJR 885
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Family Courts Act, 1984 — Section 10(1), 10(4), 17, 19, 19(1)
High Courts15 Apr 1996
Vindhyanchal Prasad Lal Shrivastava and Others Vs State of Bihar and Others
Patna High Court · (1996) 1 PLJR 766
Bihar Intermediate Education Council Act, 1992 — Section 22(5), 44(3), 44(4), 44(5)
High Courts14 Apr 1996Allowed
Bhuneshwar Mahto Vs Tusia Devi
Patna High Court · (1996) 04 PAT CK 0005
High Courts12 Apr 1996
Tainwala Engineering and Foundry Works and Others Vs State of Bihar and Another
Patna High Court · (1996) 2 PLJR 673
Criminal Procedure Code, 1973 (CrPC) — Section 11, 482Income Tax Act, 1961 — Section 194, 276
High Courts12 Apr 1996Dismissed
Rajiv Kumar @ Pappu Vs Pratap Singh and Others
Patna High Court · (1997) 1 BLJR 451
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14
High Courts12 Apr 1996
Bihar Minerals Industries Vs The State of Bihar and Another
Patna High Court · (1996) 04 PAT CK 0015
High Courts11 Apr 1996Dismissed
Laxmi Ram Vs Guru Narayan Prasad
Patna High Court · (1996) 1 PLJR 878
Succession Act, 1925 — Section 276
High Courts10 Apr 1996Allowed
Jugal Kishore Prasad Vs State of Bihar and Others
Patna High Court · (1996) 1 PLJR 893
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151, 80Government of India Act, 1935 — Section 241Pensions Act, 1871 — Section 4, 6
High Courts09 Apr 1996Allowed
Mohan Rajak and Others Vs State of Bihar and Others
Patna High Court · (1999) 1 BLJR 108 : (1998) 2 PLJR 517
High Courts09 Apr 1996
Commissioner of Wealth Tax Vs Smt. Sudha Devi Khaitan
Patna High Court · (1997) 139 CTR 83 : (1997) 223 ITR 740
Voluntary Disclosure of Income and Wealth Act, 1976 — Section 15, 15(1), 15(5), 5Wealth Tax Act, 1957 — Section 17, 18, 27
High Courts09 Apr 1996
The State of Bihar Vs Bal Mukund Pandey and Madhav Pandey
Patna High Court · (1996) 2 PLJR 17
Land Acquisition Act, 1894 — Section 18, 54
High Courts08 Apr 1996Dismissed
Ganesh Prasad Gupta Vs Parwati Devi and Another
Patna High Court · (1996) 04 PAT CK 0042
High Courts08 Apr 1996Dismissed
Sheo Pujan Singh and Others Vs Mostt. Taramuni Kumari and Another
Patna High Court · (1996) 2 DMC 556 : (1996) 2 PLJR 86
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts08 Apr 1996Dismissed
Debanand Chaurasia Vs Ram Kumar Sharma and Others
Patna High Court · (1997) 1 BLJR 256
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Apr 1996Dismissed
Tata Iron and Steel Co. Ltd. Vs Mrs. Parwati and Others
Patna High Court · (1997) 1 BLJR 72
Chotanagpur Tenancy Act, 1908 — Section 67, 83(1)