High Courts09 May 1996Allowed
Rajeev Ranjan Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 9
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,801 of 2,661
High Courts06 May 1996
COMMISSIONER OF INCOME TAX Vs RAMDAS and SONS.
Patna High Court · (1996) 05 PAT CK 0041
High Courts06 May 1996
Commissioner of Income Tax Vs Ramdas and Sons
Patna High Court · (1996) 05 PAT CK 0033
High Courts06 May 1996Allowed
Sri Raghunath Singh and Others Vs The State of Bihar Ors.
Patna High Court · (1996) 2 PLJR 20
Banking Regulation Act, 1949 — Section 45Bihar Private Educational Institutions (Taking Over) Act, 1987 — Section 3(3), 5, 5(2), 5(3)Bihar Private Engineering College (Taking Over) Third Ordinance, 1990 — Section 5, 5(3), 5(3)
High Courts03 May 1996
Aparna Bhattacharya Vs Vice Chancellor, Patna University and Others
Patna High Court · (1996) 2 PLJR 502
High Courts03 May 1996Dismissed
Bihar State Electricity Board Vs Smt. Prabha Agrawal and Another
Patna High Court · (1996) 05 PAT CK 0040
High Courts02 May 1996Allowed
Miss Asha Kumari Vs The Rajendra Agricultural University and Others
Patna High Court · AIR 1997 Patna 102 : (1996) 2 PLJR 358
Constitution of India, 1950 — Article 226, 41
High Courts02 May 1996
Voltas Ltd. Vs Commissioner, Commercial Taxes
Patna High Court · (2003) 133 STC 208
Central Sales Tax Act, 1956 — Section 3
High Courts02 May 1996Allowed
K.G. Majithia and Co. Vs The Union of India (UOI) and Others
Patna High Court · (1997) 1 PLJR 403
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts01 May 1996
State of Bihar Vs Smt. Sharda Devi
Patna High Court · (1997) 1 BLJR 1 : (1997) 1 PLJR 155
Arbitration Act, 1940 — Section 39Civil Procedure Code, 1908 (CPC) — Section 104, 110, 2, 4, 5COMPANIES ACT, 1956 — Section 483
High Courts01 May 1996
lndradeo Singh Vs The Bihar State Housing Board and Others
Patna High Court · (1996) 1 PLJR 886
Bihar State Housing Board Act, 1982 — Section 59
High Courts01 May 1996Dismissed
Mathura Singh Vs Tetali Dom and Others
Patna High Court · (1996) 2 BLJR 1116 : (1996) 2 PLJR 260
Constitution of India, 1950 — Article 14, 15, 16, 19, 300A
High Courts01 May 1996
Rakesh Sharma Vs State of Bihar and Others
Patna High Court · (1997) 1 BLJR 279 : (1996) 2 PLJR 752
Constitution of India, 1950 — Article 141, 342, 348, 366, 38Official Languages Act, 1963 — Section 5
High Courts30 Apr 1996Allowed
The Bihar State Text Book Publishing Corporation and Another Vs Basudeo Singh and Others
Patna High Court · (1996) 2 PLJR 11
Constitution of India, 1950 — Article 14, 16
High Courts30 Apr 1996
Mulidhar Sharma @ Murlidhar Sharma and Others Vs State of Bihar
Patna High Court · (1996) 2 BLJR 1602
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts30 Apr 1996
Commissioner of Income Tax Vs Darbhanga Investment (P.) Ltd.
Patna High Court · (1997) 226 ITR 361
Income Tax Act, 1961 — Section 143(3), 154, 263
High Courts30 Apr 1996
Commissioner of Income Tax Vs Rajendra Prasad Gupta
Patna High Court · (1996) 220 ITR 558
Income Tax Act, 1961 — Section 139(5), 143(1), 143(2), 271(1)
High Courts30 Apr 1996Dismissed
State of Bihar Vs Hirdayanand Sharma and Others
Patna High Court · (1996) 2 BLJR 1360
Penal Code, 1860 (IPC) — Section 148, 149, 307
High Courts30 Apr 1996
Laxmi Hard Coke Mfg. Company and Vs State of Bihar and Others
Patna High Court · (1996) 04 PAT CK 0014
Bihar Sales Tax Act, 1959 — Section 34ABihar Sales Tax Rules, 1959 — Rule 31Central Sales Tax Act, 1956 — Section 2, 2A, 3, 4, 6A
High Courts26 Apr 1996
Commissioner of Income Tax Vs Smt. S. Qudira Anwar
Patna High Court · (1996) 04 PAT CK 0051