High Courts22 May 1996Dismissed
Ashok Kumar Agrawalla Vs State of Bihar and Others
Patna High Court · (1996) 2 BLJR 1257
Essential Commodities Act, 1955 — Section 3, 5, 7
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,800 of 2,661
High Courts21 May 1996
Ganga Solvent and Others and Hanuman Rice and Oil Mills and Others Vs State of Bihar and Another
Patna High Court · (1998) 96 TAXMAN 69
Income Tax Act, 1961 — Section 192, 193, 194, 195, 201(1A)
High Courts21 May 1996Dismissed
Ram Prasad Mahto Vs Devendra Mahto and Others
Patna High Court · (1996) 2 PLJR 930
High Courts21 May 1996Allowed
Tata Yadogawa Limited Vs Bihar State Electricity Board
Patna High Court · (1997) 2 PLJR 522
High Courts21 May 1996
Shashi Kumar Sinha Vs Election Commission of India and Another
Patna High Court · (1996) 2 BLJR 1501 : (1996) 2 PLJR 235
Constitution of India, 1950 — Article 226, 32, 324, 327, 329Representation of the People Act, 1951 — Section 58A
High Courts20 May 1996
Bharat Prasad Choudhary and Shambhu Prasad Vs Union of India (UOI) and Others
Patna High Court · (1996) 05 PAT CK 0035
High Courts20 May 1996Dismissed
Lal Babu Yadav and Others Vs Ram Bilash Rai and Others
Patna High Court · AIR 1997 Patna 131
Bihar and Orissa Municipal Survey Act, 1920 — Section 10Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 35l
High Courts20 May 1996
Birendra Kumar Verma Vs Bihar State Electricity Board and Others
Patna High Court · (1996) 05 PAT CK 0010
High Courts16 May 1996
Commissioner of Wealth Tax Vs Nathmal Jalan
Patna High Court · (1996) 05 PAT CK 0032
High Courts15 May 1996Dismissed
Gulab Ram and Another Vs Ganauri Ram and Others
Patna High Court · (1996) 2 BLJR 1573 : (1996) 2 PLJR 363
Limitation Act, 1963 — Section 5
High Courts15 May 1996Allowed
Nand Kumar and Brothers and Another Vs Ram Prasad Rajak
Patna High Court · (1997) 1 PLJR 237
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14, 14(8), 4Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 17, 10, 11
High Courts15 May 1996
Commissioner of Income Tax Vs Quality
Patna High Court · (1996) 05 PAT CK 0036
High Courts15 May 1996Allowed
Industrial Corporation Pvt. Ltd. and etc. Vs State of Bihar and Others
Patna High Court · AIR 1997 Patna 34 : (1997) 1 PLJR 77
Bihar Molasses (Control) Act, 1947 — Section 10
High Courts14 May 1996
Antu Prasad and Others Vs State of Bihar and Others
Patna High Court · (1996) 05 PAT CK 0049
Constitution of India, 1950 — Article 14
High Courts14 May 1996Dismissed
Bahadur Sharma Vs State of Bihar
Patna High Court · (1997) 1 BLJR 65
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts13 May 1996
Commissioner of Income Tax Vs Brijnandan Prasad and Sons
Patna High Court · (1996) 05 PAT CK 0031
High Courts13 May 1996
COMMISSIONER OF INCOME TAX Vs BRIJNANDAN PRASAD and SONS.
Patna High Court · (1996) 05 PAT CK 0016
High Courts10 May 1996
Lal Krishna Advani (L.K. Advani) and Others Vs State of Bihar and Others
Patna High Court · AIR 1997 Patna 15 : (1996) 1 PLJR 895
Commissions of Inquiry Act, 1952 — Section 3, 8BConstitution of India, 1950 — Article 14, 21, 226, 227
High Courts10 May 1996
Jnan Chandra Bhardwaj Vs State of Bihar and Others
Patna High Court · (1996) 2 PLJR 63