High Courts09 Jul 1996
Rajendra Prasad Vs Commissioner of Income Tax
Patna High Court · (1996) 222 ITR 84
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,798 of 2,661
High Courts05 Jul 1996
The Commissioner of Commercial Taxes Vs Meghraj Sanchialal
Patna High Court · (1996) 2 PLJR 473
Bihar Sales Tax Act, 1959 — Section 18(1), 2, 33, 33(1)Central Sales Tax Act, 1956 — Section 3
High Courts04 Jul 1996Dismissed
New India Sugar Mills Ltd. and Another Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 294
Bihar Finance Act, 1981 — Section 12, 13, 13(1), 18, 2Bihar Sugar Factories Control Act, 1937 — Section 29, 29(1)Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 — Section 49
High Courts04 Jul 1996Dismissed
Harichandra Thakur and Another Vs Anchal Adhikar and Others
Patna High Court · (1996) 2 BLJR 997
High Courts03 Jul 1996
Bageshwari Pd. Sinha Vs The Bihar State Housing Board and Others
Patna High Court · (1996) 2 PLJR 562
Bihar State Housing Board (Management and Disposal of Housing Estates) Regulations, 1983 — Regulation 33(3)
High Courts02 Jul 1996
Universal Ferro and Allied Chemicals Ltd. and Another Vs State of Bihar and Others
Patna High Court · (1997) 1 PLJR 799
Bihar Sales Tax Rules, 1983 — Rule 39
High Courts02 Jul 1996
Uday Mistanna Bhandar and Complex, Tej Kumari Devi and Ranchi Club Ltd. Vs Commissioner of Income Tax and Others
Patna High Court · (1996) 222 ITR 44 : (1997) 90 TAXMAN 500
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 156, 234A, 234B, 234C
High Courts01 Jul 1996Dismissed
Pratap Chand Pandey Vs State of Bihar and Others
Patna High Court · (1997) 1 BLJR 78
Bihar Consolidation of Holdings and prevention of Fragmentation Act, 1956 — Section 10(2), 35Bihar Tenancy Act, 1885 — Section 52A(2)
High Courts27 Jun 1996
Commissioner of Wealth Tax Vs Biswajit Samonta
Patna High Court · (1996) 06 PAT CK 0014
High Courts27 Jun 1996
Commissioner of Income Tax Vs Chandmal Mohal Lal
Patna High Court · (1996) 222 ITR 255
Income Tax Act, 1961 — Section 184(7), 185
High Courts27 Jun 1996
COMMISSIONER OF INCOME TAX Vs CHANDMAL MOHANLAL.
Patna High Court · (1997) 141 CTR 338
Income Tax Act, 1961 — Section 184
High Courts25 Jun 1996Allowed
Sundeshwari Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 646
Patna University Act, 1976 — Section 2
High Courts25 Jun 1996
Commissioner of Income Tax Vs Krishna Lal Ajmani
Patna High Court · (1996) 06 PAT CK 0015
High Courts25 Jun 1996
Commissioner of Income Tax Vs Bihar State Forest Development Corporation Ltd.
Patna High Court · (1997) 224 ITR 766
Income Tax Act, 1961 — Section 10, 256, 295
High Courts25 Jun 1996Dismissed
Akhauri Dadan Prasad Vs Vishwanath Jha and Others
Patna High Court · (1996) 06 PAT CK 0010
High Courts25 Jun 1996
Commissioner of Income Tax Vs Jindal Brothers
Patna High Court · (1996) 06 PAT CK 0008
High Courts25 Jun 1996
Commissioner of Income Tax Vs Govind Ram and Co.
Patna High Court · (1996) 06 PAT CK 0004
High Courts25 Jun 1996
COMMISSIONER OF INCOME TAX Vs GOVIND RAM and CO.
Patna High Court · (1996) 06 PAT CK 0002
High Courts25 Jun 1996Dismissed
Ramanand Singh and Others Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 378
Bihar Shops and Establishments Act, 1953 — Section 30, 30(2), 32, 34, 35Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 460
High Courts24 Jun 1996Dismissed
Mohan Mishra and Another Vs State of Bihar and Others
Patna High Court · (1996) 2 PLJR 171
Constitution of India, 1950 — Article 254