COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,797 of 2,661

High Courts19 Jul 1996Allowed

Satish Kumar Singh @ Situ (C-2 Singh) @ Ashok Kumar Singh Vs State of Bihar and Others

Patna High Court · (1998) 1 BLJR 122

Arms Act, 1959 — Section 12, 25, 26, 27, 35Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 304, 307, 324, 364, 387

High Courts19 Jul 1996Allowed

Rang Nath Rai Vs State of Bihar and Others

Patna High Court · (1997) 2 PLJR 421

Civil Services (Classification, Control and Appeal) Rules — Rule 14, 49, 5, 55, 55AConstitution of India, 1950 — Article 226

High Courts18 Jul 1996

New India Assurance Co. Ltd. Vs Yasoda Devi and Others

Patna High Court · (1996) 2 BLJR 1000 : (1996) 2 PLJR 329

General Clauses Act, 1897 — Section 6Motor Vehicles Act, 1988 — Section 140, 141, 142, 143, 144

High Courts17 Jul 1996Allowed

National Insurance Company Vs Mahendra Prasad and Another

Patna High Court · (1997) 1 PLJR 907

High Courts17 Jul 1996

Kapil Ram Vs Union of India (UOI)

Patna High Court · (1997) 1 PLJR 847

Railways Act, 1890 — Section 82ARailways Act, 1989 — Section 123, 125, 125(1)

High Courts16 Jul 1996

Oriental Fire Insurance Company Vs Saroj Gupta and Another

Patna High Court · (1997) 1 ACC 470 : (1996) 2 PLJR 850

Motor Vehicles Act, 1988 — Section 96(2)

High Courts16 Jul 1996Allowed

Rajendra Prasad Singh Vs The State of Bihar

Patna High Court · (1997) 1 PLJR 444

High Courts15 Jul 1996Dismissed

Central Bank of India Vs All India Central Bank Officers Federation and Others

Patna High Court · (1996) 07 PAT CK 0032

High Courts15 Jul 1996

Bihar State Electricity Board Vs Patna Aluminium Udyog and Others

Patna High Court · (1996) 07 PAT CK 0016

High Courts15 Jul 1996Allowed

Shankar Lal Gupta Vs Union of India (UOI) and Others

Patna High Court · (1997) 1 BLJR 295 : (1996) 2 PLJR 838

Railways Act, 1890 — Section 77B(4)

High Courts15 Jul 1996Dismissed

Laldeo Singh Vs Lala Satya Narain Prasad and Another

Patna High Court · (1997) 1 PLJR 904

Motor Vehicles Act, 1939 — Section 110

High Courts12 Jul 1996

Arun Kumar Mukherjee and Others Vs State of Bihar and Others

Patna High Court · (1996) 2 PLJR 614

High Courts12 Jul 1996Allowed

Shri Panna Lal Maharaj Vs Shri Birendra Narain Singh

Patna High Court · (1996) 2 PLJR 483

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

High Courts11 Jul 1996Dismissed

Bhagwat Prasad Mahto @ Bhagat Prasad Mehta and Others Vs Srimati Kulmatia Devi and Others

Patna High Court · (1996) 2 PLJR 913

High Courts11 Jul 1996

Ashis Mukerji Vs Union of India (UOI) and Others

Patna High Court · (1996) 07 PAT CK 0018

High Courts10 Jul 1996Dismissed

Narain Mahto and Others Vs Food Corporation of India and Others

Patna High Court · (1997) 1 PLJR 432

Food Corporation of India Staff Regulations, 1971 — Regulation 54, 58, 59, 60, 61Penal Code, 1860 (IPC) — Section 120B, 409, 477APrevention of Corruption Act, 1988 — Section 5(1), 5(2)

High Courts10 Jul 1996Allowed

Awadhesh Kumar and Others Vs Rajendra Prasad Sharma and Others

Patna High Court · (1996) 07 PAT CK 0045

High Courts10 Jul 1996Dismissed

Brij Bihari Pandey and Others Vs State of Bihar and Others

Patna High Court · AIR 1997 Patna 74

Constitution of India, 1950 — Article 226

High Courts09 Jul 1996Allowed

Girdhari Lal Tiware and Others Vs State of Bihar

Patna High Court · (1997) 1 BLJR 583

Criminal Procedure Code, 1973 (CrPC) — Section 482

High Courts09 Jul 1996

Commissioner of Income Tax Vs Card Board Products

Patna High Court · (1996) 07 PAT CK 0028