High Courts26 Jul 1996Allowed
State of Bihar and Others Vs Bhartiya Ispat Udyog Private Ltd.
Patna High Court · (1996) 2 BLJR 1276 : (1996) 2 PLJR 493
Arbitration Act, 1940 — Section 11, 12, 13, 14, 15
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,796 of 2,661
High Courts26 Jul 1996
Union of India (UOI) Vs North Tetulmari Colliery Comp Bharat Coking Coal Ltd. Vs New Govindpur Coal Comp. Pvt. Ltd.
Patna High Court · (1997) 1 BLJR 418
Civil Procedure Code, 1908 (CPC) — Section 115, 2Coking Coal Mines (Nationalisation) Act, 1972 — Section 23Constitution of India, 1950 — Article 226, 227, 236
High Courts26 Jul 1996Allowed
Smt. Satyabati Devi Vs State of Bihar and Others
Patna High Court · (1997) 1 BLJR 456 : (1996) 2 PLJR 719
Chotanagpur Tenancy Act, 1908 — Section 71A, 7A
High Courts26 Jul 1996Dismissed
Most. Saraswati Shaw and Others Vs Umesh Prasad Gupta and Another
Patna High Court · (1996) 07 PAT CK 0002
High Courts25 Jul 1996Allowed
Laldeo Singh Vs Union of India (UOI) and Another
Patna High Court · (1996) 2 PLJR 514
Railways Act, 1890 — Section 2, 82A, 82CRailways Act, 1989 — Section 123, 124, 124(2), 125, 125(1)Workmens Compensation Act, 1923 — Section 2, 2(1)
High Courts25 Jul 1996Dismissed
The United India Insurance Co. Ltd. Vs Md. Abdullah and Mrs. Sajda Khatoon
Patna High Court · (1996) 2 PLJR 839
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts24 Jul 1996Allowed
Madan Lal Agarwal Vs Binode Kumar Tantia and Others
Patna High Court · (1996) 2 PLJR 737
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 11(1), 14(5)
High Courts23 Jul 1996
Sharda Singh Vs State of Bihar and Others
Patna High Court · (1996) 2 PLJR 508
Bihar Control of Crimes Act, 1981 — Section 12(2)
High Courts23 Jul 1996Allowed
Mantosh Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 317
High Courts23 Jul 1996Allowed
The Oriental Insurance Company Ltd. Vs Rajendra Pd. Yadav and Others
Patna High Court · (1997) 1 PLJR 923
High Courts23 Jul 1996
Prem Kumar Keshri Vs State of Bihar and Others
Patna High Court · (1998) 230 ITR 252 : (1997) 1 PLJR 39 : (1996) 2 PLJR 766
Income Tax Act, 1961 — Section 271(1), 276C, 277
High Courts23 Jul 1996
PREM KUMAR KESHRI Vs STATE OF BIHAR and Others
Patna High Court · (1998) 147 CTR 135 : (1997) 94 TAXMAN 45
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 271, 276C, 277, 279
High Courts22 Jul 1996
Basant Kumar Tibrawal Vs State of Bihar and Others
Patna High Court · (1996) 07 PAT CK 0037
High Courts22 Jul 1996
Riga Sugar Co. Ltd. Vs Union of India (UOI) and Others
Patna High Court · (1997) 1 BLJR 294 : (1996) 2 PLJR 837
Railways Act, 1890 — Section 73
High Courts22 Jul 1996Dismissed
Sri. Binod Kumar Sinha and Others Vs Masnodih Mining Industries Private Limited and Others
Patna High Court · (1996) 2 PLJR 744
Companies (Court) Rules, 1959 — Rule 95Companies Act, 1956 — Section 12, 397, 428, 433, 434
High Courts19 Jul 1996
Braj Kishore Jaiswal Vs State of Bihar and Others
Patna High Court · (1996) 07 PAT CK 0049
High Courts19 Jul 1996Allowed
Oil Selection Board (Bihar) and Indian Oil Corporation Ltd. Vs Shashi Bhushan Singh and Others
Patna High Court · (1996) 2 PLJR 706
High Courts19 Jul 1996Dismissed
Hindalco Industries Ltd. and Another Vs Union of India (UOI) and Others
Patna High Court · (1996) 07 PAT CK 0030
High Courts19 Jul 1996Allowed
Dr. Rajesh Kumar Paswan Vs State of Bihar and Others
Patna High Court · AIR 1997 Patna 31
Constitution of India, 1950 — Article 341
High Courts19 Jul 1996Allowed
Sanju Lampu and Another Vs State of Bihar and Others
Patna High Court · (1997) 1 PLJR 787 : (2003) 133 STC 202
Bihar Finance Act, 1981 — Section 31(1), 31(2), 31(3)