High Courts20 Aug 1996Allowed
Raj Kumar Prasad Vs State of Bihar
Patna High Court · (1997) 1 BLJR 584
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,794 of 2,661
High Courts20 Aug 1996
Md. Moinul Haque and Others Vs State of Bihar and Another
Patna High Court · (1996) 08 PAT CK 0029
High Courts20 Aug 1996Allowed
Pinki Kumari Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 617
High Courts19 Aug 1996
Samastipur Zila Footpath Sangh and Another Vs State of Bihar and Others
Patna High Court · (1997) 1 PLJR 60
High Courts16 Aug 1996Dismissed
Girilal and Company Gun Factory Vs Union of India (UOI) and Others
Patna High Court · (1996) 08 PAT CK 0062
High Courts16 Aug 1996
Rai Vimal Krishna and Others Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 23
Patna Municipal Corporation Act, 1951 — Section 247, 247(1), 247(2), 247(3)
High Courts16 Aug 1996Allowed
Paritosh Kumar Choudhary and Others Vs National Textile Corporation (West Bengal, Bihar Assam and Orissa) Limited and Others
Patna High Court · (1996) 2 PLJR 651
Constitution of India, 1950 — Article 12, 14
High Courts16 Aug 1996
Deepak Kumar Poddar, Rajendra Kumar Poddar, Basudha Udyog and Smt. Prabhawati Devi Poddar Vs Union of India (UOI) and Others
Patna High Court · (1996) 08 PAT CK 0015
High Courts14 Aug 1996Dismissed
Jaichand Jain alias Jai Kumar Jain Vs Jai Ram Saraf and Others
Patna High Court · (1996) 08 PAT CK 0054
High Courts14 Aug 1996Allowed
Muneshwar Prasad and Another Vs Board of Revenue and Others
Patna High Court · (1997) 1 BLJR 140
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(2), 10(3), 5
High Courts14 Aug 1996Dismissed
Ganesh Pd. Sarawgi and Others Vs State of Bihar and Others
Patna High Court · (1996) 08 PAT CK 0034
High Courts14 Aug 1996Dismissed
Bratendra Prasad Singh Vs The State of Bihar
Patna High Court · (1996) 2 PLJR 443
Bihar and Orissa Municipal Act, 1922 — Section 29(2), 390C, 4(1)Parent Act — Section 29(2)
High Courts14 Aug 1996Allowed
Maheshwar Prasad and Others Vs Board of Revenue and Others
Patna High Court · (1996) 2 PLJR 538
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) (Amendment) Act, 1982 — Section 10, 11(1), 15(1), 20(2), 32ABihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(1), 10(2), 10(3), 11(1), 15(1)
High Courts13 Aug 1996Dismissed
Dr. Krishan Mohan Prasad Vs The State of Bihar
Patna High Court · (1996) 08 PAT CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 436, 437, 437(1), 439Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts13 Aug 1996Dismissed
Satyadeo Rai @ Satdeo Singh Vs Bhairav Singh and Others
Patna High Court · (1996) 2 PLJR 547
High Courts12 Aug 1996
Anamul Haque and Others Vs The Bihar State Road Transport Corporation
Patna High Court · (1997) 1 PLJR 199
High Courts12 Aug 1996
Prakash Kumar Singh and Another Vs State of Bihar and Others
Patna High Court · (1997) 1 PLJR 21
High Courts09 Aug 1996Allowed
Satya Narain Jhunjhunwala Vs The State of Bihar and Others
Patna High Court · (1996) 08 PAT CK 0020
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 11, 3(5), 5, 5(2), 7Constitution of India, 1950 — Article 142
High Courts08 Aug 1996Dismissed
Nihal Chand Rastogi Vs Md. Islamuddin
Patna High Court · (1996) 2 PLJR 542
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14(4), 14(8)
High Courts07 Aug 1996
Lala Satya Narain Prasad Vs Shri Laldeo Singh and Another
Patna High Court · (1997) 1 PLJR 911