High Courts28 Aug 1996Dismissed
The State of Bihar Vs Dilip Kumar and Another
Patna High Court · (1997) 1 PLJR 806
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,793 of 2,661
High Courts28 Aug 1996
The Oriental Insurance Co. Ltd. Vs Shri Kesho Yadav and Others
Patna High Court · (1996) 08 PAT CK 0018
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Motor Vehicles Act, 1988 — Section 140
High Courts27 Aug 1996
Kapleshwar Mandal Vs State of Bihar and Others
Patna High Court · (1996) 2 BLJR 1311
High Courts27 Aug 1996Dismissed
Professor Arun Kumar Singh and Another Vs State of Bihar and Another
Patna High Court · (1997) CriLJ 661 : (1996) 2 PLJR 585
Constitution of India, 1950 — Article 226, 227, 235, 32Criminal Procedure Code, 1973 (CrPC) — Section 197, 309, 407
High Courts27 Aug 1996Dismissed
Keshab Ranjan Sen Vs Coal Inspection Service
Patna High Court · (1997) 1 BLJR 474
Arbitration Act, 1940 — Section 17, 30, 32, 33, 47Civil Procedure Code, 1908 (CPC) — Section 12, 2, 29, 47Constitution of India, 1950 — Article 14
High Courts27 Aug 1996Allowed
Ram Naresh Singh and Others Vs Muni Singh Yadav and Others
Patna High Court · (1996) 2 PLJR 921
Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(1), 137, 138, 139
High Courts26 Aug 1996Dismissed
Vishwa Mohan Sinha Vs State of Bihar and Another
Patna High Court · (1997) 2 BLJR 1013 : (1996) 2 PLJR 570
Criminal Procedure Code, 1973 (CrPC) — Section 19, 190, 192, 200, 202
High Courts26 Aug 1996Allowed
Bihar Traders Vs The State of Bihar and Others
Patna High Court · (1996) 08 PAT CK 0012
Essential Commodities Act, 1955 — Section 7
High Courts26 Aug 1996Allowed
Syed Zaki Imam Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 910
Patna Municipal Corporation Act, 1951 — Section 338, 388(1), 388(2)
High Courts23 Aug 1996Allowed
S.C.I. (India) Ltd. and Another Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 459
Central Excises and Salt Act, 1944 — Section 22, 22(2), 27Constitution of India, 1950 — Article 14
High Courts23 Aug 1996Allowed
Usha Martin Industries Ltd. and Another Vs State of Bihar and Others
Patna High Court · (1996) 2 BLJR 1349
Central Sales Tax Act, 1956 — Section 14, 15
High Courts23 Aug 1996
Commissioner of Income Tax Vs Lawly Enterprises (P.) Ltd. Lawly Enterprises (P.) Ltd. Vs Commissioner of Income Tax
Patna High Court · (1996) 08 PAT CK 0037
High Courts23 Aug 1996Allowed
Mohd. Hashim and Another Vs Abdul Sattar and Another
Patna High Court · (1996) 08 PAT CK 0031
High Courts23 Aug 1996
Income Tax Officer Vs Income Tax Appellate Tribunal and Another
Patna High Court · (1996) 08 PAT CK 0026
High Courts23 Aug 1996Allowed
Mukhlal Ram Vs The State of Bihar and Others
Patna High Court · (1996) 08 PAT CK 0005
High Courts22 Aug 1996Dismissed
P.V. Narasimha Rao Vs State (CBI/SPE)
Patna High Court · (1997) 1 BLJR 263
Constitution of India, 1950 — Article 32Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts22 Aug 1996
Anita Ruby Paul Vs Sandeep Paul and Another
Patna High Court · (1996) 08 PAT CK 0045
High Courts22 Aug 1996Allowed
Kumari Kiran Chaudhary Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 12
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(2), 11(1), 32B, 5(1)
High Courts21 Aug 1996Allowed
Bihar Pensioner Samaj Vs The State of Bihar and Another
Patna High Court · (1996) 08 PAT CK 0063
High Courts21 Aug 1996Allowed
Rajendra Pd. Sinha and Others Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 550
Bihar State Housing Board Act, 1982 — Section 29, 46Constitution of India, 1950 — Article 226, 227