High Courts18 Sept 1996Allowed
Karam Chand Thapar and Bros. Ltd. Vs The Bihar State Electricity Board and Another
Patna High Court · (1997) 1 PLJR 729
Electricity (Supply) Act, 1948 — Section 79
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,791 of 2,661
High Courts17 Sept 1996
New India Assurance Co. Ltd. Vs Mrs. M. Ramnamma and Others
Patna High Court · (1996) 2 BLJR 1531
High Courts17 Sept 1996Dismissed
Upendra Rai Vs State of Bihar and Others
Patna High Court · AIR 1997 Patna 97 : (1997) 1 PLJR 44
Bihar and Orissa Motor Vehicles Taxation Act, 1930 — Section 9A
High Courts17 Sept 1996
Ragho Kumar and Another Vs State of Bihar
Patna High Court · (1997) 2 BLJR 1806 : (1997) 2 PLJR 36
Penal Code, 1860 (IPC) — Section 140, 149, 302, 304, 34
High Courts17 Sept 1996Allowed
Ramdeo Sharma and Others Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 694
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts17 Sept 1996
Dr. Ganganand Jha Vs The Lalit Narayan Mithila University and Others Ram Bashisht Choubey Vs State of Bihar and Others Chhotelal Poddar Vs Bihar State Khadi and Village Industries Board and Others
Patna High Court · (1997) 1 PLJR 635
Constitution of India, 1950 — Article 226, 227
High Courts13 Sept 1996
Allahabad Bank, Main Branch Vs Hotel Satkar (Pvt.) Ltd. and Another
Patna High Court · (1996) 09 PAT CK 0051
High Courts13 Sept 1996Dismissed
Dr. Shantanu Kumar Panday Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 863
High Courts13 Sept 1996
Arun Kumar Mukherjee and Others Vs The State of Bihar and Others
Patna High Court · (1996) 09 PAT CK 0020
Land Acquisition Act, 1894 — Section 4
High Courts12 Sept 1996
Mohd. Mustkim @ Bhola Vs Bibi Anuja Khatoon
Patna High Court · (1996) 09 PAT CK 0066
High Courts12 Sept 1996Dismissed
Union of India (UOI) Vs Gopal Jee
Patna High Court · (1997) 1 BLJR 324 : (1996) 2 PLJR 812
Evidence Act, 1872 — Section 114Railway Claims Tribunal Act, 1987 — Section 23
High Courts12 Sept 1996Dismissed
Unio of India (UOI) Vs Gopal Jee
Patna High Court · (1996) 2 BLJR 1615
Evidence Act, 1872 — Section 114Railway Claims Tribunal Act, 1987 — Section 23
High Courts12 Sept 1996
Jnan Chandra Bhardwaj Vs State of Bihar and Others
Patna High Court · (1996) 2 PLJR 934
High Courts12 Sept 1996Allowed
Hindusthan Petroleum Corporation Ltd. Vs The State of Bihar and Others
Patna High Court · (1996) 09 PAT CK 0043
High Courts12 Sept 1996Allowed
Branch Manager, State Bank of India and Others Vs Presiding Officer, Industrial Tribunal and Others
Patna High Court · (1996) 09 PAT CK 0037
High Courts12 Sept 1996Allowed
Zonal Manager (East), Food Corporation of India and Others Vs Ranjit Kumar and Others
Patna High Court · (1996) 2 BLJR 1452
Arbitration Act, 1940 — Section 14, 20, 30, 39
High Courts12 Sept 1996
Union of India (UOI) Vs Gopaljee
Patna High Court · (1997) 1 ACC 431
Evidence Act, 1872 — Section 114Railway Claims Tribunal Act, 1987 — Section 23
High Courts11 Sept 1996Allowed
Lakhpati Rai Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 42
Criminal Procedure Code, 1973 (CrPC) — Section 145Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 22
High Courts11 Sept 1996Allowed
Smt. Subhadra Devi Vs State of Bihar and Others
Patna High Court · AIR 1998 Patna 24
Bengal Survey Act, 1875 — Section 45
High Courts09 Sept 1996Dismissed
Ajmul Ansari Vs The State of Bihar
Patna High Court · (1997) 2 PLJR 90
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 302, 304, 304(1)