High Courts26 Sept 1996Dismissed
Chandra Shekhar Prasad and Others Vs State of Bihar and Others
Patna High Court · (1996) 09 PAT CK 0012
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,790 of 2,661
High Courts25 Sept 1996Dismissed
Indu Dhari Singh Vs Dr. Rita Singh and Another
Patna High Court · (1996) 09 PAT CK 0063
High Courts25 Sept 1996Dismissed
Sudhu Bhogta Vs State of Bihar
Patna High Court · (1997) 1 BLJR 57 : (1998) 2 PLJR 610
Penal Code, 1860 (IPC) — Section 302, 304
High Courts25 Sept 1996Allowed
Kuleshwar Singh and Another Vs Joint Director of Consolidation and Others Bikrama Singh and Another Vs State of Bihar and Others
Patna High Court · (1996) 2 BLJR 1563
Hindu Succession Act, 1956 — Section 15
High Courts25 Sept 1996Allowed
Surya Jyoti Devi and Others Vs Krishna Kumar Singh and Others
Patna High Court · (1997) 1 PLJR 912
Motor Vehicles Act, 1939 — Section 110A, 92A, 92A(1)Motor Vehicles Act, 1988 — Section 140
High Courts25 Sept 1996Allowed
Wakil Mian and Nathu Mian Vs The State of Bihar
Patna High Court · (1997) 1 PLJR 382
Penal Code, 1860 (IPC) — Section 395
High Courts25 Sept 1996
Sanjeev Prasad and Another Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 24
High Courts24 Sept 1996
Nandeshwar Singh Vs State of Bihar and Others
Patna High Court · (1996) 2 PLJR 772
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 442, 482Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 364
High Courts24 Sept 1996Allowed
Baidyanath Prasad Singh and Another Vs Patna University and Others
Patna High Court · (1996) 09 PAT CK 0036
High Courts24 Sept 1996
Gajendra Narain Vs Commissioner of Income Tax
Patna High Court · (1997) 142 CTR 157 : (1997) 225 ITR 932 : (1996) 89 TAXMAN 202
High Courts23 Sept 1996
Mihir Kumar Jha Vs State of Bihar and Others
Patna High Court · (1997) 1 BLJR 172 : (1997) 1 PLJR 716
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 27, 28, 59
High Courts23 Sept 1996Allowed
Dr. J.P. Sinha, Ram Sewak Singh, Smt. Shashi Sinha and Smt. Sujata Singh Vs The State of Bihar and Dr. Umesh Prasad Singh
Patna High Court · (1996) 09 PAT CK 0026
High Courts23 Sept 1996Allowed
Shanti Devi Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 662
Constitution of India, 1950 — Article 14, 16
High Courts23 Sept 1996Dismissed
Lal Mani Prasad Vs The Chairman, Bihar Public Service Commission and Others
Patna High Court · (1996) 09 PAT CK 0003
High Courts20 Sept 1996Allowed
Jagu Mallah and Others Vs The State of Bihar and Others
Patna High Court · (1996) 09 PAT CK 0033
High Courts20 Sept 1996Allowed
Surujballi Tiwary Vs The State of Bihar
Patna High Court · (1996) 2 PLJR 370
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 147, 323, 341, 342
High Courts19 Sept 1996
Smt. Shakuntala Devi Vs Nawal Kishore Sharma and Others
Patna High Court · (1997) 1 BLJR 374 : (1996) 2 PLJR 775
Civil Procedure Code, 1908 (CPC) — Section 146, 151
High Courts19 Sept 1996
Rameshwar Pd. Singh and Others etc., etc. Vs State of Bihar and Others
Patna High Court · (1996) 2 PLJR 859
Bihar Agriculture Services Act, 1982 — Section 2Bihar Panchayat Raj Act, 1993 — Section 58(1)
High Courts18 Sept 1996Allowed
Ran Vijay Singh @ Kunwar Ran Vijay Singh and Others Vs Jai Narain Singh @ Lal and Others
Patna High Court · (1996) 2 PLJR 903
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 4, Order 22 Rule 5
High Courts18 Sept 1996
Commissioner of Income Tax Vs Pawansut Cold Storage (P.) Ltd.
Patna High Court · (1996) 09 PAT CK 0008