High Courts15 Oct 1996Allowed
Ramesh Pathak and Others Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 703
Constitution of India, 1950 — Article 14, 16, 16(1)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,788 of 2,661
High Courts15 Oct 1996
Chhatu Singh Vs State of Bihar and Others
Patna High Court · (1996) 2 PLJR 867
Constitution of India, 1950 — Article 21Contempt of Courts Act, 1971 — Section 2Penal Code, 1860 (IPC) — Section 34, 376
High Courts15 Oct 1996Allowed
R.P. Chourasia Vs Bharat Coking Coal Ltd. and Others
Patna High Court · (1997) 1 PLJR 422
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10, 10(4), 14, 29Civil Procedure Code, 1908 (CPC) — Section 80
High Courts14 Oct 1996Allowed
Noor Mohammad Mia Vs State of Bihar and Others
Patna High Court · (1997) 1 PLJR 602
Bihar Tenancy Act, 1885 — Section 48C, 48E
High Courts14 Oct 1996
Sheo Prasad Singh Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 628
High Courts14 Oct 1996Allowed
Dashrath Bhokta and Others Vs State of Bihar
Patna High Court · (1997) 2 BLJR 1040
Criminal Procedure Code, 1973 (CrPC) — Section 386Penal Code, 1860 (IPC) — Section 147, 323, 379
High Courts11 Oct 1996Dismissed
Haresh Kumar Singh and Others Vs Union of India (UOI) and Others
Patna High Court · (1996) 10 PAT CK 0035
High Courts11 Oct 1996Allowed
Ravi Sinha Vs State of Bihar and Others
Patna High Court · (1997) 1 BLJR 333 : (1996) 2 PLJR 814
Constitution of India, 1950 — Article 14, 20, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 167, 437, 47, 482, 50
High Courts10 Oct 1996Dismissed
Sheo Ratan Prasad Gupta Vs Smt. Prema Devi and Others
Patna High Court · (1997) 2 BLJR 1092 : (1997) 1 BLJR 695 : (1997) 1 PLJR 579
Arbitration Act, 1940 — Section 21, 47Civil Procedure Code, 1908 (CPC) — Section 104, 151, 96Contract Act, 1872 — Section 13, 14, 15, 16, 17
High Courts10 Oct 1996Allowed
Bihar State Co-Operative Fruits and Vegetable Marketing Federation Ltd. and Others Vs State of Bihar and Others
Patna High Court · (1996) 10 PAT CK 0003
High Courts10 Oct 1996Dismissed
Mohan Lal Khemka Vs Harihar Prasad and Others
Patna High Court · (1996) 10 PAT CK 0001
High Courts08 Oct 1996Dismissed
Manbhul Oraon and Others Vs Gangadhar Oraon and Others
Patna High Court · (1997) 1 PLJR 389
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 3, Order 22 Rule 4, Order 6 Rule 17, 115
High Courts07 Oct 1996Allowed
Surjit Kaur and Another Vs State of Bihar and Others
Patna High Court · (1997) 1 BLJR 239
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 482
High Courts07 Oct 1996Allowed
Shrikant Prasad Shrivastava and Others Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 214
Bihar State Universities (Constituent Colleges) Service Commission Act, 1987 — Section 3, 6Bihar State Universities Act, 1976 — Section 9(4)Civil Procedure Code, 1908 (CPC) — Section 151, 39
High Courts07 Oct 1996
Uday Kumar and Others Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 792
High Courts07 Oct 1996
United India Insurance Company Ltd. Vs Shila Devi and Pradeep Kumar Lal
Patna High Court · (1997) 1 PLJR 270
Insurance Act, 1938 — Section 64UM, 64UM(10)
High Courts07 Oct 1996Dismissed
National Insurance Company Ltd. Vs Mosmat Jhubri Devi and Others
Patna High Court · (1997) 1 PLJR 451
High Courts04 Oct 1996Dismissed
Smt. Tribeni Devi and Others Vs Chaturbhuj Khemka and Others
Patna High Court · (1996) 2 BLJR 1595 : (1997) 1 PLJR 235
Limitation Act, 1963 — Section 5
High Courts03 Oct 1996Allowed
Upendra Mishra Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 401
Criminal Procedure Code, 1973 (CrPC) — Section 251, 253, 40(2), 41, 73Penal Code, 1860 (IPC) — Section 144
High Courts03 Oct 1996Dismissed
Lieutenant Colonel J.P.S. Suri Vs Union of India (UOI) and Others
Patna High Court · (1997) 2 BLJR 1023 : (1997) 1 PLJR 90
Army Act, 1950 — Section 164Constitution of India, 1950 — Article 226