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Patna High Court judgments

53,217 judgments · page 1,786 of 2,661

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High Courts13 Nov 1996

Sushil Kumar Modi and Brishan Patel and Others Vs The State of Bihar and Others

Patna High Court · (1996) 2 PLJR 951

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High Courts13 Nov 1996

Narsingh Ram Ashok Kumar Vs Union of India (UOI) and Others

Patna High Court · (1999) 153 CTR 502 : (1998) 234 ITR 414 : (1997) 2 PLJR 498 : (1998) 98 TAXMAN 173

Income Tax Act, 1961 — Section 269SS, 271D
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High Courts13 Nov 1996Allowed

Ishwar Prasad Agrawalla Vs State of Bihar and Others

Patna High Court · (1996) 11 PAT CK 0019

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High Courts08 Nov 1996

State of Bihar Vs Dilip Kumar and Another

Patna High Court · (1997) 2 ACC 35

Motor Vehicles Act, 1988 — Section 173
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High Courts08 Nov 1996Dismissed

The Bihar Legislative Assembly Vs Harendra Kumar Pandey and Others

Patna High Court · (1997) 1 PLJR 1

Bihar Vidhan Sabha Secretariat (Recruitment and Conditions of Service) Rules, 1964 — Rule 10, 4(2), 6(A), 9Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Constitution of India, 1950 — Article 122, 136, 14, 143, 16
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High Courts08 Nov 1996

Branch Manager, National Insurance Co. Ltd. Vs Satyandra Pandey and Another

Patna High Court · (1996) 11 PAT CK 0010

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High Courts07 Nov 1996Allowed

Sagar Kuer Vs Dayanand Tiwary

Patna High Court · (1996) 11 PAT CK 0043

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High Courts07 Nov 1996Dismissed

Shri Rajaram Lakhmani Vs Shri Nand Kishore Singh and Others

Patna High Court · (1997) 1 PLJR 30

Arbitration Act, 1940 — Section 14(2)
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High Courts07 Nov 1996Dismissed

Bihar State Tourism Development Corporation Limited Vs Ram Padarath Sharma

Patna High Court · AIR 1998 Patna 72 : (1996) 2 PLJR 942

Arbitration Act, 1940 — Section 14(2), 30, 39, 8
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High Courts07 Nov 1996

Bandhana Munda @ Bandhana Uraon and Others Vs Bighlaha Pahan and Others

Patna High Court · (1997) 1 PLJR 397

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 379, 380
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High Courts07 Nov 1996Dismissed

Basu and Co. Vs Bihar State Electricity Board and Others

Patna High Court · (1996) 11 PAT CK 0007

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High Courts06 Nov 1996Allowed

The State of Bihar and Others Vs Ram Lakhan Singh

Patna High Court · (1997) 1 PLJR 49

Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 173(8)Penal Code, 1860 (IPC) — Section 120B, 379, 411, 420, 467
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High Courts06 Nov 1996Dismissed

Bibi Shamsunissa Vs Gurcharan Koeri and Others

Patna High Court · (1996) 11 PAT CK 0027

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High Courts01 Nov 1996Allowed

Sanjeev Kumar Tulsiyan @ Pappu Tulsiyan Vs The State of Bihar

Patna High Court · (1997) 1 PLJR 232

Arms Act, 1959 — Section 25, 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 167(2)
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High Courts01 Nov 1996

SMT. MOHINI DEVI AGRAWAL AND OTHERS Vs COMMISSIONER OF Income Tax AND ANOTHER.

Patna High Court · (1997) 224 ITR 742

Income Tax Act, 1961 — Section 276C
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High Courts01 Nov 1996

Laloo Prasad Vs State of Bihar and Another

Patna High Court · (1997) 2 BLJR 997 : (1996) 2 PLJR 919

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 500, 501, 502, 504
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High Courts01 Nov 1996Dismissed

Shyamanand Pandey and Others Vs The State of Bihar and Others

Patna High Court · (1997) 1 PLJR 367

Constitution of India, 1950 — Article 14, 16, 226
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High Courts01 Nov 1996Allowed

Ram Babu Yadav and Another Vs The State of Bihar and Others

Patna High Court · (1997) 1 PLJR 251

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High Courts01 Nov 1996Allowed

Rameshwar Pandey Vs The State of Bihar and Others

Patna High Court · (1997) 1 PLJR 773

Constitution of India, 1950 — Article 226, 227
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High Courts30 Oct 1996Dismissed

Dr. Ram Ashray Yadav Vs Sri Dudh Nath Prasad and Sri Satya Narain Mishra and 4 Ors.

Patna High Court · (1996) 10 PAT CK 0046

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