High Courts04 Dec 1996Allowed

Azimuddin Vs Arshad Kamal and Others

Patna High Court · (1997) 1 PLJR 689

Bihar Wakf Act, 1947 — Section 27, 28, 78Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts28 Nov 1996Dismissed

Mathura Choudhary Vs State of Bihar

Patna High Court · (1997) 1 BLJR 391

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 120B, 149, 420, 467, 468