High Courts17 Dec 1996Dismissed
Jagdish Sharma Vs State of Bihar and Others
Patna High Court · (1996) 4 PLJR 3
Constitution of India, 1950 — Article 226, 227Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,783 of 2,661
High Courts16 Dec 1996
Arbind KUmar Bharti and Others Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 641
High Courts16 Dec 1996Allowed
Srimati Kanchan Kumari Vs Bihar Nurses Registration Council and Others
Patna High Court · (1997) 1 PLJR 414
Bihar and Orissa Nurses Registration Act, 1935 — Section 10(2), 15Bihar Nurses Registration Act, 1985 — Section 10, 2, 3, 8(1)Bihar Nurses Registration Council (Appointment and Conditions of Service of Registrar) Regulations — Regulation 2, 3
High Courts16 Dec 1996Allowed
Sri Nagendra Kumar Singh and Another Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 486
High Courts16 Dec 1996
Dr. A.A. Hai Vs Commissioner of Income Tax and Another
Patna High Court · (1997) 226 ITR 422
Income Tax Act, 1961 — Section 276C, 277
High Courts13 Dec 1996Allowed
Ram Dayal Singh Vs State of Bihar and Others
Patna High Court · (1997) 1 PLJR 373
High Courts13 Dec 1996Allowed
Kailash Prasad Singh and Labhchand Nahata Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 52
Essential Commodities Act, 1955 — Section 6A, 7
High Courts13 Dec 1996Allowed
Reyaz Ansari Vs State of Bihar
Patna High Court · (1997) 1 BLJR 517
Penal Code, 1860 (IPC) — Section 302
High Courts13 Dec 1996Allowed
Shree Kirti Vardhan Vs State of Bihar and Others
Patna High Court · AIR 1998 Patna 23
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 37
High Courts12 Dec 1996
Aganu Sahu @ Agand Sahu and Another Vs State of Bihar
Patna High Court · (1996) 12 PAT CK 0049
High Courts12 Dec 1996Dismissed
Surendra Prasad and Co. Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 393
Constitution of India, 1950 — Article 14
High Courts12 Dec 1996Allowed
Sukra Oran @ Sukha Oran Vs State of Bihar
Patna High Court · (1997) 1 BLJR 660
Penal Code, 1860 (IPC) — Section 302
High Courts12 Dec 1996Allowed
Most. Singeshari Devi and Another Vs Deena Nath Pandey and Others
Patna High Court · (1998) 1 CivCC 481
High Courts12 Dec 1996Allowed
Kamta Prasad Singh Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 114
High Courts12 Dec 1996
Laxmi Narayan Singh Vs Umesh Pd. Agrawal and Others
Patna High Court · (1996) 12 PAT CK 0005
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 59, Order 23 Rule 3Limitation Act, 1963 — Article 127
High Courts11 Dec 1996Allowed
Manager, United Insurance Company Ltd. Vs Jharna Haldar and Others
Patna High Court · (1998) 3 PLJR 493
High Courts11 Dec 1996Dismissed
Ram Karan Mahto and Another Vs Ram Subhag Rai and Others
Patna High Court · (1997) 1 PLJR 908
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts10 Dec 1996Allowed
Shanta Sinha Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 416
Bihar Pension Rules, 1950 — Rule 1Central Civil Services (Pension) Rules, 1972 — Rule 54(14), 54(7)Constitution of India, 1950 — Article 14, 16(1)
High Courts09 Dec 1996Allowed
Prasan Sao and Others Vs State of Bihar
Patna High Court · (1997) 1 BLJR 259
Penal Code, 1860 (IPC) — Section 201, 306, 498A, 506
High Courts09 Dec 1996Dismissed
Chowa Mandal and Others Vs State of Bihar
Patna High Court · (1997) 1 BLJR 268
Penal Code, 1860 (IPC) — Section 109, 147, 148, 302, 323