High Courts26 Nov 1996Dismissed
Bibi Salima Khatoon Vs Abdul Gafoor Mian and Others
Patna High Court · (1996) 11 PAT CK 0037
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,785 of 2,661
High Courts26 Nov 1996Allowed
Dr. (Mrs.) Suraiya Nasrat Vs State of Bihar and Others
Patna High Court · (1997) 1 PLJR 293
High Courts26 Nov 1996Allowed
Arbind Kumar Tewary Vs Steel Authority of India Ltd. and Others
Patna High Court · (1997) 1 BLJR 414
High Courts22 Nov 1996Dismissed
State of Bihar and Others Vs Nityanand Datkullyar
Patna High Court · (1997) 1 BLJR 520 : (1997) 1 PLJR 121
Constitution of India, 1950 — Article 136, 215Contempt of Courts Act, 1971 — Section 11, 15, 17, 19, 20Government of India Act, 1935 — Section 107, 108
High Courts22 Nov 1996
Kwality Refractories Vs K.P. Asthana and Others
Patna High Court · (1997) 1 PLJR 25
High Courts22 Nov 1996Dismissed
Nalini Steel Industries Vs Bihar Steel Mineral Development Corporation Ltd. and Others
Patna High Court · (1997) 1 BLJR 196
Constitution of India, 1950 — Article 14, 226, 227, 229
High Courts21 Nov 1996Allowed
Abdul Rajjak @ Rajak Mian Churihar Vs Commissioner and Others
Patna High Court · (1996) 11 PAT CK 0040
High Courts21 Nov 1996
Ranchi Timber Traders Association and Others Vs State and Others
Patna High Court · (1997) 1 PLJR 133
General Clauses Act, 1897 — Section 28, 4(36)
High Courts21 Nov 1996Allowed
Vagish Kumar Vs Smt. Sandhya Kumari
Patna High Court · (1997) 2 BLJR 1085 : (1997) 1 PLJR 118
Hindu Marriage Act, 1955 — Section 13, 24, 25
High Courts21 Nov 1996Dismissed
Bala Sah Vs Paltu Mandal and Others
Patna High Court · (1997) 1 PLJR 249
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts20 Nov 1996Dismissed
S.T. Sevrins High School and Another Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 55
Bihar Motor Vehicles Taxation Act, 1994 — Section 15, 2, 2(1), 45Motor Vehicles Act, 1939 — Section 2(18)Motor Vehicles Act, 1988 — Section 2(11)
High Courts19 Nov 1996Allowed
Purusottamal Sultania Vs The State of Bihar
Patna High Court · (1996) 11 PAT CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 224, 225, 406
High Courts19 Nov 1996Dismissed
Suraj Prasad Singh Vs Joint Director of Consolidation and Others
Patna High Court · (1997) 1 BLJR 914 : (1997) 1 PLJR 67
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4ABihar Tenancy Act, 1885 — Section 103, 108A
High Courts19 Nov 1996Dismissed
Madheshwar Prasad Vs The Bihar State Co-operative Marketing Union Ltd. and Another
Patna High Court · (1997) 1 PLJR 73
High Courts15 Nov 1996Allowed
The Union of India (UOI) and Others Vs Sunil kumar Dwivedi
Patna High Court · (1997) 1 PLJR 769
High Courts15 Nov 1996Dismissed
Smt. Tarang Sahu Vs Surendra Sahu
Patna High Court · (1997) 1 BLJR 601 : (1997) 1 PLJR 630
Transfer of Property Act, 1882 — Section 105, 107
High Courts15 Nov 1996
Raj Kumar Sodera Vs Chief Commissioner of Income Tax and Others
Patna High Court · (1998) 229 ITR 626
Income Tax Act, 1961 — Section 276C, 277, 279
High Courts15 Nov 1996Allowed
Bishwanath Prasad Pandey Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 405
Constitution of India, 1950 — Article 14, 16(1)
High Courts15 Nov 1996
Ganesh Jute Trading Vs Commissioner of Income Tax
Patna High Court · (1998) 233 ITR 480
Income Tax Act, 1961 — Section 145, 145(1), 256
High Courts14 Nov 1996
Shivam Sugar Product Vs The Food Corporation of India and Others
Patna High Court · (1997) 2 PLJR 636