COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,787 of 2,661

High Courts17 Oct 1996Dismissed

Kapileswar Singh @ Kapileshwar Pd. Singh and Others Vs The State of Bihar and Others

Patna High Court · (1996) 10 PAT CK 0047

Criminal Procedure Code, 1973 (CrPC) — Section 144, 195(1), 35(1), 559(1)General Clauses Act, 1897 — Section 18Penal Code, 1860 (IPC) — Section 182, 188

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High Courts17 Oct 1996Dismissed

Swapan Kumar Singh Vs The State of Bihar and Others

Patna High Court · (1996) 2 PLJR 882

Constitution of India, 1950 — Article 311(2)

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High Courts17 Oct 1996Allowed

Haji A. Rahim Khan and Others Vs The State of Bihar and Others

Patna High Court · (1996) 10 PAT CK 0040

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High Courts17 Oct 1996Allowed

Kaushalya Devi Vs Anil Kumar Agrawal

Patna High Court · (1997) 1 BLJR 386

Constitution of India, 1950 — Article 15, 39Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts17 Oct 1996

Sushil Kumar Modi and Others Vs The State of Bihar and Others

Patna High Court · (1996) 2 PLJR 939

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High Courts17 Oct 1996Dismissed

Amar Jyoti Press and Others Vs State of Bihar and Others

Patna High Court · (1996) 10 PAT CK 0034

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High Courts17 Oct 1996

Anil Kumar Rai and Others Vs Ram Nibas Rai and Others

Patna High Court · (1997) 1 PLJR 924

Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 116(6), 397, 401

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High Courts17 Oct 1996

Modi Steels Limited and Another Vs The State of Bihar and Others

Patna High Court · (1996) 10 PAT CK 0028

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High Courts17 Oct 1996

Ram Subhag Yadav Vs The State of Bihar

Patna High Court · (1996) 2 PLJR 948

Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 173(2), 309(2), 437(1)Penal Code, 1860 (IPC) — Section 201, 302, 34, 364, 365

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High Courts17 Oct 1996Dismissed

Messers Bhagalpur Cold Storage Vs The Oriental Fire and General Insurance Company Ltd. and Another

Patna High Court · (1996) 2 PLJR 925

Arbitration Act, 1940 — Section 17, 30, 34, 39, 39(1)

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High Courts17 Oct 1996Allowed

Baldeo Choudhary and Others Vs State of Bihar and Others

Patna High Court · (1996) 10 PAT CK 0005

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High Courts17 Oct 1996Allowed

Raghunath Prasad Singh Vs The State of Bihar and Others

Patna High Court · (1996) 10 PAT CK 0002

Constitution of India, 1950 — Article 14, 226Penal Code, 1860 (IPC) — Section 379, 411, 414

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High Courts16 Oct 1996Allowed

Babban Prasad Singh and Another Vs The State of Bihar and Others

Patna High Court · (1997) 2 PLJR 113

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(3), 11, 11(1), 15Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Rules, 1963 — Rule 49

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High Courts16 Oct 1996Allowed