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Patna High Court judgments

53,217 judgments · page 1,781 of 2,661

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High Courts13 Jan 1997Allowed

Mohd. Muslim and Others Vs State of Bihar and Others

Patna High Court · (1998) 1 BLJR 738

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(6), 12(2)
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High Courts13 Jan 1997Allowed

Bageshwari Prasad Singh Vs State of Bihar and Others

Patna High Court · (1997) 1 PLJR 326

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 45B
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High Courts13 Jan 1997Dismissed

Bihar State Stamp Vendors Association and Another Vs State of Bihar and Others

Patna High Court · (1997) 2 BLJR 1659 : (1997) 1 PLJR 540

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High Courts13 Jan 1997Dismissed

Sahil Kumar Dean Vs State of Bihar and Another

Patna High Court · (1997) 2 BLJR 1443

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409
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High Courts10 Jan 1997Allowed

Pawan Kumar Jha @ Pawan Jha Vs State of Bihar and Others

Patna High Court · (1997) 1 BLJR 795 : (1997) 1 PLJR 661a

Bihar Trade Articles (Licences Unification) Order, 1984 — Section 11
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High Courts10 Jan 1997

Patna Citizen Forum Vs State of Bihar and Others

Patna High Court · (1997) 1 BLJR 811 : (1997) 1 PLJR 609

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High Courts10 Jan 1997Dismissed

Metallurgical and Engineering Consultants (India) Limited Vs The State of Bihar and Others

Patna High Court · (1997) 1 PLJR 348

Bihar Finance Act, 1981 — Section 10, 16(1), 17, 20, 20(1)Central Sales Tax Act, 1956 — Section 5(2), 6(2)Constitution of India, 1950 — Article 226, 227
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High Courts10 Jan 1997Allowed

(Barber), Baldev Vs Union of India (UOI) and Others

Patna High Court · (1997) 1 PLJR 751

Army Act, 1950 — Section 164, 164(2)Army Rules, 1954 — Rule 162(5), 164(4), 50Criminal Procedure Code, 1973 (CrPC) — Section 216
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High Courts09 Jan 1997Dismissed

Suresh Singh Vs Additional Member, Board of Revenue and Others

Patna High Court · (1997) 2 PLJR 40

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Limitation Act, 1963 — Article 120
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High Courts09 Jan 1997Dismissed

Shambhu Sharan Vs Ranchi University and Others

Patna High Court · (1997) 1 BLJR 706 : (1997) 1 PLJR 570

Bihar State Universities Act, 1976 — Section 2(c), 2(f)
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High Courts09 Jan 1997

Bihar Caustic and Chemicals Ltd. Vs The Bihar State Electricity Board and Others

Patna High Court · (1997) 2 PLJR 377

Companies (Acceptance of Deposits) Rules, 1975 — Rule 2Companies Act, 1956 — Section 18, 26, 49, 59Constitution of India, 1950 — Article 12, 14, 226
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High Courts09 Jan 1997Dismissed

Girdhari Lal Jatana and Others Vs State of Bihar and Another

Patna High Court · (1997) 1 BLJR 504 : (1997) 1 PLJR 590

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 161, 179, 181, 192, 202Dowry Prohibition Act, 1961 — Section 3, 4
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High Courts08 Jan 1997

Janak Bhagat Vs State of Bihar and Others

Patna High Court · (1997) 1 PLJR 307

Bihar Tenancy Act, 1885 — Section 48C, 48E
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High Courts07 Jan 1997Allowed

Central Coal Fields Ltd. Vs The State of Bihar and Others

Patna High Court · (1998) 1 PLJR 545

Bihar Finance Act, 1981 — Section 15, 17, 30, 30(1), 30(4)Bihar Sales Tax Rules, 1983 — Rule 15(6)
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High Courts06 Jan 1997Dismissed

Lakhan Yadav and Others Vs Most. Raj Kala Devi and Others

Patna High Court · (1997) 2 BLJR 934 : (1997) 1 PLJR 361

Registration Act, 1908 — Section 28
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High Courts05 Jan 1997Dismissed

Indian Drugs and Pharmaceuticals Ltd. and Others Vs State of Bihar and Another

Patna High Court · (1997) 2 BLJR 1167

Criminal Procedure Code, 1973 (CrPC) — Section 156, 200, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
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High Courts03 Jan 1997Allowed

Niranjan Mahto Vs State of Bihar and Others

Patna High Court · (1997) 2 BLJR 1196 : (1997) 2 PLJR 705

Constitution of India, 1950 — Article 14, 226
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High Courts02 Jan 1997Dismissed

Arvind Kumar Vs Smt. Umapati Devi and Others

Patna High Court · (1997) 2 BLJR 1313

Civil Procedure Code, 1908 (CPC) — Section 10, 151Constitution of India, 1950 — Article 226, 32
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High Courts20 Dec 1996

Arun Kr. Mukherjee Vs State of Bihar

Patna High Court · (1997) 2 PLJR 785

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High Courts20 Dec 1996Dismissed

Hanjabam Gopinath Sharma and Another Vs The General Manager, Eastern Railway and Another

Patna High Court · (1996) 12 PAT CK 0047

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