High Courts22 Jan 1997Dismissed
Prabhat Zarda Factory Vs The Regional Director, E.S.I. and Others
Patna High Court · (1997) 2 LLJ 433
Employees State Insurance Act, 1948 — Section 2(13)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,780 of 2,661
High Courts22 Jan 1997Allowed
Prithvi Chand Khandelia and Others Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 793
Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 — Section 13(8), 13(9), 26, 31, 32
High Courts22 Jan 1997Allowed
Dr. Shrawan Kumar Vs State of Bihar
Patna High Court · (1997) 1 BLJR 564 : (1997) 1 PLJR 322
Criminal Procedure Code, 1973 (CrPC) — Section 158, 161, 170, 173, 482Penal Code, 1860 (IPC) — Section 304, 304A
High Courts22 Jan 1997Dismissed
Kamla Prasad and Others Vs Kumar Kali Das and Others
Patna High Court · (1997) 1 BLJR 797 : (1997) 1 PLJR 658
Arbitration Act, 1940 — Section 32Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts22 Jan 1997
Commissioner of Income Tax Vs Maqbool Alam and Company
Patna High Court · (1998) 231 ITR 77
Income Tax Act, 1961 — Section 263, 263(1), 35B
High Courts22 Jan 1997Dismissed
Oriental Insurance Co. Ltd. Vs Renu Devi and Others
Patna High Court · (1997) ACJ 808 : (1997) 2 LLJ 10
Workmens Compensation Act, 1923 — Section 30(1), 31(1)
High Courts22 Jan 1997
COMMISSIONER OF INCOME TAX Vs MAQBOOL ALAM and CO.
Patna High Court · (1998) 149 CTR 215 : (1997) 95 TAXMAN 128
Income Tax Act, 1961 — Section 263, 33B, 35B
High Courts22 Jan 1997
Smt. Kumkum Prasad Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 688
Criminal Procedure Code, 1973 (CrPC) — Section 203, 244, 245, 245(1), 245(2)
High Courts21 Jan 1997Allowed
Shri K. Shridhar Rao and Others Vs State of Bihar and Another
Patna High Court · (1997) 01 PAT CK 0058
Penal Code, 1860 (IPC) — Section 420
High Courts21 Jan 1997Allowed
Diwakant Choudhary Vs State of Bihar
Patna High Court · (1997) 1 BLJR 466 : (1997) 1 PLJR 313
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 207, 208, 209Penal Code, 1860 (IPC) — Section 304
High Courts21 Jan 1997Dismissed
Bimal Ram and Another Vs State of Bihar
Patna High Court · (1997) CriLJ 2846
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 144, 379, 380, 426, 448
High Courts21 Jan 1997
Jharkhand Mukti Morcha Vs Commissioner of Income Tax and Others
Patna High Court · (1997) 225 ITR 284 : (1997) 1 PLJR 721 : (1997) 95 TAXMAN 132
Income Tax Act, 1961 — Section 127, 127(2), 131, 132(1)
High Courts21 Jan 1997Dismissed
Bibijan Bibi and Others Vs State of Bihar
Patna High Court · (1997) 1 BLJR 586 : (1997) 1 PLJR 308
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 109, 120B, 375, 376, 418
High Courts20 Jan 1997Allowed
Bihar Caustic and Chemicals Ltd. Vs Rameshwar Shukla and Another
Patna High Court · (1997) 2 BLJR 1458
Constitution of India, 1950 — Article 14, 226Land Acquisition Act, 1894 — Section 11, 12, 18, 26, 3
High Courts18 Jan 1997Dismissed
Narsingh Lal Daga and Banbari Lal Daga Vs The State
Patna High Court · (1978) 26 BLJR 360
Essential Commodities Act, 1955 — Section 7
High Courts18 Jan 1997Allowed
Suryabansh Upadhyay Vs Awadhesh Choudhary and Others
Patna High Court · (1997) 01 PAT CK 0002
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts17 Jan 1997Allowed
Ramji Ram and Others Vs The Member, Board of Revenue and Others
Patna High Court · (1997) 1 PLJR 888
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts16 Jan 1997
Dina Nath Jha Vs State of Bihar and Others
Patna High Court · (1997) 1 PLJR 306
High Courts15 Jan 1997
Commissioner of Income Tax Vs Bharat Agrico Co.
Patna High Court · (1999) 151 CTR 219 : (1998) 233 ITR 643 : (1999) 102 TAXMAN 296
Income Tax Act, 1961 — Section 32, 43
High Courts14 Jan 1997Dismissed
Chakradharpur Bidi and Tobacco Merchants'' Association Vs State of Bihar and Others
Patna High Court · (1997) 2 BLJR 1194 : (1997) 2 PLJR 179
Minimum Wages Act, 1948 — Section 7, 9