High Courts04 Feb 1997Allowed
Bihar Transport Association and Another Vs State of Bihar and Others
Patna High Court · (1997) 1 BLJR 792 : (1997) 1 PLJR 623
Motor Vehicles Act, 1988 — Section 88
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,779 of 2,661
High Courts04 Feb 1997Allowed
Metallurgical and Engineering Consultants (India) Ltd. Vs State of Bihar and Others
Patna High Court · (1998) 1 PLJR 322
Bihar Finance Act, 1981 — Section 10Central Sales Tax Act, 1956 — Section 5(2), 6(2)
High Courts03 Feb 1997
Sushil Kumar Modi and Others and Brishen Patel and Others Vs State of Bihar and Others
Patna High Court · (1997) 45 BLJR 805 : (1998) 233 ITR 671 : (1997) 1 PLJR 619
Income Tax Act, 1961 — Section 245D, 245D(3), 245D(6)
High Courts03 Feb 1997
Sri Sadanand Ram Vs State of Bihar and Others
Patna High Court · (1997) 1 PLJR 495
Bihar Public Service Commission (Conditions of Service) Act — Section 3, 31, 31(1), 31(3)Bihar Subordinate Service (Discipline and Appeal) Rules — Rule 2Constitution of India, 1950 — Article 309, 311, 311(1)
High Courts31 Jan 1997Allowed
Smt. Girja Devi and Others Vs Gautam Ganguli and Others
Patna High Court · (1997) 1 PLJR 972
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts31 Jan 1997Dismissed
Deokinandan Poddar and Others Vs Ramesh Kumar Goenka and Others
Patna High Court · AIR 1997 Patna 153 : (1997) 45 BLJR 847
Limitation Act, 1963 — Article 135, 136
High Courts31 Jan 1997Dismissed
Md. Nisar Alam and Others Vs State of Bihar and Others
Patna High Court · (1997) 1 BLJR 779 : (1997) 1 PLJR 653
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204, 209
High Courts31 Jan 1997Allowed
Prem Lata Gupta Vs State of Bihar and Others
Patna High Court · (1997) 1 BLJR 646 : (1997) 1 PLJR 480
Bihar Hindu Religious Trusts Act, 1950 — Section 28(2), 33Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts31 Jan 1997
Commissioner of Commercial Taxes Vs Durga Textiles
Patna High Court · (1997) 1 PLJR 447 : (1997) 93 TAXMAN 515
Income Tax Act, 1961 — Section 256(1), 40
High Courts31 Jan 1997
Godawari Devi Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 538
High Courts31 Jan 1997
Radha Kant Yadav Vs State of Bihar
Patna High Court · (1997) 2 PLJR 43
Constitution of India, 1950 — Article 171(3), 171(5)
High Courts31 Jan 1997Allowed
Bihar Rajya Mahavidyalaya Shikahak Avam Shiksheketar Karamchari Kalyan Mahasangh and Others Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 533
Bihar Inter University Board Act, 1981 — Section 5(2)Bihar State Universities Act, 1976 — Section 2, 35, 4, 4(14), 57
High Courts30 Jan 1997
Yogendra Narain Sah Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 452
High Courts29 Jan 1997Allowed
Jadu Mahto and Others Vs The State of Bihar and Others
Patna High Court · (1997) 1 BLJR 842 : (1997) 1 PLJR 946
Land Acquisition Act, 1894 — Section 11, 18, 19, 20, 21
High Courts29 Jan 1997
Shree Hanuman Sugar and Industries Vs State of Bihar and Others
Patna High Court · (1997) 1 PLJR 497
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) (Amendment) Act, 1982 — Section 10(1), 30, 32A, 32B, 5Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(1), 10(2), 11, 11(1)
High Courts28 Jan 1997
Commissioner of Income Tax Vs Gumla Traders
Patna High Court · (1998) 98 TAXMAN 212
Income Tax Act, 1961 — Section 143, 144, 147, 256(2), 271(1)(c)
High Courts28 Jan 1997Dismissed
Krishna Korah Vs State of Bihar
Patna High Court · (1997) 1 PLJR 753
Penal Code, 1860 (IPC) — Section 201, 302
High Courts27 Jan 1997Allowed
Tarani Sen Mahto Vs State of Bihar and Others
Patna High Court · (1997) 1 BLJR 412
High Courts27 Jan 1997Dismissed
Sudama Devi and Others Vs State of Bihar and Others
Patna High Court · (1997) 1 PLJR 327
Bihar Stamp (Prevention of Under Valuation of Instruments) Rules, 1995 — Rule 10, 11, 12, 12(4), 13Stamp Act, 1899 — Section 47A, 47A(1), 47A(3)
High Courts26 Jan 1997Allowed
Bharat Coking Coal Ltd. Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 359
Land Acquisition Act, 1894 — Section 11A, 12(2), 17(1), 4, 6