High Courts19 Feb 1997Allowed
Dr. D.D. Sharma Vs Hari Prasad, Prabhu Nath Sah and The State of Bihar
Patna High Court · (1997) 2 PLJR 619
Forest Act, 1927 — Section 2, 2(4), 2(6), 2(7), 4(4)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,777 of 2,661
High Courts19 Feb 1997Allowed
Braj Kishore Singh and Others Vs State of Bihar and Others
Patna High Court · (1997) 1 BLJR 625 : (1997) 1 PLJR 509
Constitution of India, 1950 — Article 14, 142, 16, 25, 4
High Courts19 Feb 1997Dismissed
Kachhu Munda Vs The State of Bihar
Patna High Court · (1997) 1 BLJR 838
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts19 Feb 1997Allowed
Smt. Mariam Khatoon and Others Vs Husna Ara Begum and Others
Patna High Court · (1997) 1 BLJR 651 : (1997) 1 PLJR 505
High Courts19 Feb 1997Dismissed
Md. Nasimuddin Vs The Union of India (UOI)
Patna High Court · (1997) 2 PLJR 405
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 197, 420
High Courts18 Feb 1997Dismissed
Ram Nath Singh Vs State of Bihar
Patna High Court · (1997) 1 BLJR 877 : (1997) 1 PLJR 692
Criminal Procedure Code, 1973 (CrPC) — Section 221, 222, 360, 361Penal Code, 1860 (IPC) — Section 148, 307, 326, 379
High Courts18 Feb 1997Allowed
Union of India(UOI) Vs Subordinate Judge No. 1 and Others
Patna High Court · (1997) 1 BLJR 514 : (1997) 2 PLJR 272 : (1997) 2 PLJR 271
Administrative Tribunals Act, 1985 — Section 27, 29
High Courts18 Feb 1997Allowed
Binay Kumar Poddar Vs Bhamar Lal Maharaj and Another
Patna High Court · (1997) 1 PLJR 789
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15
High Courts18 Feb 1997Dismissed
The Management of Tata Iron and Steel Co. Ltd. Vs The Chief Inspecting Officer, Govt. of Bihar and Others
Patna High Court · (1997) 45 BLJR 952 : (1997) 2 LLJ 508
Bihar Shops and Establishments Act, 1953 — Section 2(6), 4(2)
High Courts18 Feb 1997Allowed
Shamim Ara Naz and Another Vs Mohammad Quamruddin
Patna High Court · (1997) 1 BLJR 836 : (1997) 1 PLJR 526
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15
High Courts18 Feb 1997Allowed
Hari Narain Singh and Others Vs State of Bihar and Others
Patna High Court · (1997) 2 BLJR 982
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 35Bihar Tenancy Act, 1885 — Section 103A, 106
High Courts17 Feb 1997Allowed
Krishna Mohali Vs State of Bihar
Patna High Court · (1997) 1 BLJR 501
Penal Code, 1860 (IPC) — Section 302
High Courts17 Feb 1997
Dr. (Mrs.) Hema Narayan Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 791
High Courts17 Feb 1997Allowed
Md. Musa Kazmi Vs State of Bihar and Others
Patna High Court · (1997) 1 BLJR 783 : (1997) 1 PLJR 612
Bihar Intermediate Education Council Act, 1992 — Section 27
High Courts17 Feb 1997Allowed
Bharat Refractories Ltd. and Another Vs R.K. Das, Proprietor, N. Das and Sons and Others
Patna High Court · (1997) 2 BLJR 1207 : (1997) 1 PLJR 737
Arbitration Act, 1940 — Section 34, 5
High Courts14 Feb 1997Dismissed
Raj Kumar Jain Vs Union of India(UOI) and Others
Patna High Court · (1997) 1 BLJR 463 : (1997) 2 PLJR 269
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts14 Feb 1997Allowed
Union of India (UOI) Vs Jaiswal Medical Hall, Sisai and Others and Kusai Medical Hall and Others
Patna High Court · (1997) 2 BLJR 1088 : (1997) 2 PLJR 263 : (1997) 2 PLJR 262
Drugs and Cosmetics Act, 1940 — Section 12, 18, 3, 33
High Courts14 Feb 1997Allowed
Ashok Kumar Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 527
High Courts14 Feb 1997Dismissed
Om Nath Keshri and Others Vs Jai Prakash University Chapra and Others
Patna High Court · (1997) 2 PLJR 760
Bihar State Universities Act, 1976 — Section 21Constitution of India, 1950 — Article 226, 32
High Courts14 Feb 1997Allowed
Ramji Ram Vs The State of Bihar
Patna High Court · (1997) 2 PLJR 559 : (1998) 2 RCR(Criminal) 3
Criminal Procedure Code, 1973 (CrPC) — Section 198, 198(1), 198(2), 2Penal Code, 1860 (IPC) — Section 366, 497, 498