High Courts09 Sept 1996Dismissed
Reserve Bank of India and Others Vs Rana Ramdeo Singh
Patna High Court · (1996) 2 BLJR 1490
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,792 of 2,661
High Courts09 Sept 1996Allowed
Mukhlal Mahto and Another Vs State of Bihar
Patna High Court · (1996) 09 PAT CK 0046
High Courts09 Sept 1996Allowed
Krishna Narayan Sinha Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 612
Constitution of India, 1950 — Article 226, 227
High Courts08 Sept 1996Allowed
Vijay Kumar Thakur and Another Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 773
High Courts06 Sept 1996Allowed
Mahatam Rai and Manu Rai Vs The State of Bihar
Patna High Court · (1996) 2 PLJR 887
Penal Code, 1860 (IPC) — Section 395
High Courts06 Sept 1996Allowed
Dr. (Mrs.) Ranjana Sinha Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 683
High Courts03 Sept 1996Dismissed
Umesh Sharma and Others Vs State of Bihar and Others
Patna High Court · (1996) 2 BLJR 1493 : (1996) 2 PLJR 579
Constitution of India, 1950 — Article 14, 16, 311
High Courts03 Sept 1996Dismissed
Sk. Nasruddin Biri Merchant Ltd. Vs Assistant Collr., C. Ex.
Patna High Court · (1997) 90 ECC 50 : (1997) 90 ELT 50 : (1996) 2 PLJR 607
Central Excise Rules, 1944 — Rule 11, 143Central Excises and Salt Act, 1944 — Section 11(8), 11B, 11B(5)Constitution of India, 1950 — Article 226, 227
High Courts03 Sept 1996Allowed
Sunbeam Pharmaceuticals Industries Vs State of Bihar and Others
Patna High Court · AIR 1997 Patna 169 : (1996) 2 PLJR 855
Constitution of India, 1950 — Article 14Drugs and Cosmetics Act, 1940 — Section 18, 23, 25, 33Drugs and Cosmetics Rules, 1945 — Rule 84A, 85
High Courts03 Sept 1996Dismissed
Bindeshwari Prasad Ambastha Vs State of Bihar and Others
Patna High Court · (1998) 1 PLJR 740
High Courts03 Sept 1996Allowed
Natho Yadav and Others Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 686
High Courts02 Sept 1996Dismissed
Kashinath Singh Vs The State of Bihar
Patna High Court · (1997) 1 PLJR 332
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2)Penal Code, 1860 (IPC) — Section 120B, 406, 409, 419, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts30 Aug 1996Allowed
Raj Kumar Mahto Vs State of Bihar
Patna High Court · (1997) 1 BLJR 731 : (1996) 2 PLJR 601
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts30 Aug 1996Allowed
Arun Kumar Singh Vs State of Bihar
Patna High Court · (1997) 1 BLJR 599 : (1997) 1 PLJR 291
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 379, 411
High Courts30 Aug 1996Dismissed
Kamta Singh Vs Bansh Rakhan Singh and Others
Patna High Court · (1997) 1 BLJR 238 : (1996) 2 PLJR 600
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482
High Courts29 Aug 1996
LAL SARAF Vs STATE OF BIHAR and Another
Patna High Court · (1997) 141 CTR 247
Income Tax Act, 1961 — Section 132, 139, 148, 276CC, 279
High Courts29 Aug 1996
Lal Saraf Vs State of Bihar and Another
Patna High Court · (1997) 224 ITR 306
Income Tax Act, 1961 — Section 139(2), 148, 276CC
High Courts29 Aug 1996
Awadhesh Prasad Sinha and Another Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 598
High Courts29 Aug 1996
Shri Gobardhan Jha Vs The Commissioner Bhagalpur Division and Others
Patna High Court · (1996) 2 PLJR 595
Bihar Money Lenders Act, 1974 — Section 12Transfer of Property Act, 1882 — Section 58
High Courts28 Aug 1996Allowed
Pushpa Pandey and Others Vs Janardan Prasad Singh and Others
Patna High Court · (1997) ACJ 794 : (1996) 44 BLJR 1476
Motor Vehicles Act, 1988 — Section 168