High Courts07 Aug 1996Allowed
The High Court of Judicature at Patna and Others Vs R.C. Jain and Another
Patna High Court · (1996) 2 PLJR 574
Bihar Service Code, 1952 — Rule 73Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,795 of 2,661
High Courts07 Aug 1996Allowed
Nand Kishore Singh Etc. Vs The State of Bihar and Others
Patna High Court · (1996) 2 BLJR 1289 : (1996) 2 PLJR 445
Constitution of India, 1950 — Article 14, 226, 243, 243F, 243K
High Courts06 Aug 1996Dismissed
Hindustan Petroleum Corporation Ltd. Vs Mohammad Amber Yunus and Another
Patna High Court · (1996) 08 PAT CK 0046
High Courts06 Aug 1996Allowed
Alakhdeo Singh and Others Vs State of Bihar and Others
Patna High Court · (1996) 2 BLJR 1591
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(2), 10A
High Courts06 Aug 1996Allowed
The State of Bihar and Another Vs Hardeo Singh
Patna High Court · (1996) 2 PLJR 916
Arbitration Act, 1940 — Section 16
High Courts06 Aug 1996Allowed
Kanahiya Kumar Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 473
High Courts06 Aug 1996
Patna University Retired Teachers Association and Others Vs The Patna University
Patna High Court · (1996) 2 PLJR 482
High Courts05 Aug 1996Dismissed
New India Assurance Co. Ltd. Vs Maimun Nisha and Others
Patna High Court · (1998) 2 ACC 264 : (1998) ACJ 50 : (1996) 44 BLJR 1542
Motor Vehicles Act, 1988 — Section 147, 173
High Courts05 Aug 1996Dismissed
National Insurance Co. Ltd. Vs Smt. Malti Devi and Others
Patna High Court · (1996) 2 BLJR 1239 : (1997) 2 PLJR 391
Motor Vehicles Act, 1988 — Section 95A
High Courts02 Aug 1996Allowed
New India Assurance Co. Ltd. Vs Jamuna Devi and Others
Patna High Court · (1996) 44 BLJR 1620 : (1996) 2 PLJR 566
Motor Vehicles Act, 1988 — Section 95, 95(2)
High Courts02 Aug 1996Dismissed
Koshi Project Workers Association and Others Vs State of Bihar and Others
Patna High Court · (1997) 3 LLJ 1117
Industrial Disputes Act, 1947 — Section 14, 18
High Courts01 Aug 1996Dismissed
Shri S.P. Gorowara Vs The Union of India (UOI) and Others
Patna High Court · (1997) 1 PLJR 441
High Courts01 Aug 1996
Commissioner of Income Tax Vs Neba Ram Hansraj
Patna High Court · (1996) 08 PAT CK 0032
High Courts01 Aug 1996Dismissed
Brij Kishore Jhawar Vs State of Bihar and Others
Patna High Court · (1996) 08 PAT CK 0011
High Courts01 Aug 1996Allowed
Gobardhan Barai and Another Vs Aasari Khan and Others
Patna High Court · (1996) 2 ACC 457 : (1996) 2 PLJR 594
High Courts31 Jul 1996Allowed
Mia Jan Mian Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 203
Bihar Public Land Encroachment Act, 1956 — Section 16Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts31 Jul 1996
Krishna Kumar Singh and Others Vs Raj Narain Thakur and Others
Patna High Court · (1997) 1 BLJR 318 : (1996) 2 PLJR 829
High Courts31 Jul 1996
National Insurance Company Ltd. Vs Shiv Kumari Devi
Patna High Court · (1997) 2 PLJR 479
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Motor Vehicles Act, 1939 — Section 95(2)
High Courts30 Jul 1996Allowed
Manju Roy Vs Ghanshyam and Another
Patna High Court · (1996) 2 PLJR 343
Hindu Marriage Act, 1955 — Section 13(1), 23(2), 9
High Courts27 Jul 1996Dismissed
United India Insurance Co. Ltd. Vs Mrs. Kanak Paul and Others
Patna High Court · (1996) 2 BLJR 1242