COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,799 of 2,661

High Courts19 Jun 1996Allowed

Satish Kumar Singh @ SITV (C-2 Singh) @ Ashok Kumar Singh Vs State of Bihar and Others

Patna High Court · (1997) 1 BLJR 422

Arms Act, 1959 — Section 12, 25, 26, 27, 35Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 304, 307, 324, 364, 387

High Courts19 Jun 1996

Prabhat Kumar Singh Vs State of Bihar and Others

Patna High Court · (1996) 2 BLJR 1547 : (1996) 2 PLJR 258

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 432Penal Code, 1860 (IPC) — Section 307

High Courts14 Jun 1996Dismissed

Sheo Pujan Singh and Others Vs The State of Bihar and Others

Patna High Court · (1997) 1 PLJR 205

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F, 33C(2)

High Courts11 Jun 1996Allowed

New Swadeshi Ditillery Vs The State of Bihar and Others

Patna High Court · (1996) 06 PAT CK 0019

Bihar and Orissa Excise Act, 1915 — Section 22, 22A, 22B

High Courts11 Jun 1996Dismissed

Hindustan Tin Box Industry Vs Adityapur Industrial Development Authority and Others

Patna High Court · (1996) 06 PAT CK 0005

High Courts03 Jun 1996Partly Allowed

Smt. Kamla Devi and Others, etc. Vs State of Bihar and Others

Patna High Court · AIR 1997 Patna 80

Bihar Regional Development Authorities Act, 1981 — Section 85, 85(4)

High Courts03 Jun 1996

Asharfi Prasad Saha and Others Vs State of Bihar and Others

Patna High Court · (1996) 06 PAT CK 0003

High Courts30 May 1996Allowed

Nanhak Singh and Others Vs State of Bihar

Patna High Court · (1996) 2 BLJR 1315

Penal Code, 1860 (IPC) — Section 395

High Courts24 May 1996

Smt. Maan Kaur and Others and Anisur Rahman and Others Vs Rizwanur Rahman and Others

Patna High Court · (1996) 2 BLJR 1519

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10

High Courts24 May 1996Allowed

Smt. Moutushi Bhattacharjee Vs Barun Kumar Bhattacharjee

Patna High Court · (1997) 1 BLJR 182

Hindu Marriage Act, 1955 — Section 13, 13B, 9

High Courts24 May 1996Dismissed

Parmeshwar Prasad Mehta Vs State of Bihar

Patna High Court · (1997) 1 BLJR 211

Criminal Procedure Code, 1973 (CrPC) — Section 313Explosive Substances Act, 1908 — Section 4Penal Code, 1860 (IPC) — Section 302, 307, 34

High Courts24 May 1996

The Bihar State Adult and Non-formal Educational Employees Association and Others Vs The Sate of Bihar and Others

Patna High Court · (1996) 2 PLJR 394

Army Act, 1950 — Section 4(1), 4(4)Constitution of India, 1950 — Article 14, 16, 226

High Courts24 May 1996Dismissed

Satya Narayan Lakra Vs State of Bihar and Others

Patna High Court · (1997) 1 BLJR 219 : (1996) 2 PLJR 161

Civil Procedure Code, 1908 (CPC) — Section 11, 141Constitution of India, 1950 — Article 21, 226, 227, 32

High Courts23 May 1996Allowed

Nand Lal Sahu and Others Vs State of Bihar

Patna High Court · (1996) 2 BLJR 1388

Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304, 304B, 498A

High Courts23 May 1996Allowed

Sugambar Kaur Vs State of Bihar

Patna High Court · (1997) 1 BLJR 116

Penal Code, 1860 (IPC) — Section 376, 448

High Courts23 May 1996Dismissed

Jai Narayan Khaw Vs Union of India (UOI) and Others

Patna High Court · (1996) 05 PAT CK 0018

High Courts23 May 1996Allowed

Ramchandra Prasad Bhagat and Others Vs Jagdish Prasad Mishra

Patna High Court · (1997) 1 BLJR 206

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 14(8), 14(B)

High Courts23 May 1996Dismissed

Urvashi Cinema Vs The State of Bihar and Others

Patna High Court · (1996) 2 PLJR 355

Bihar Entertainment Tax Act, 1948 — Section 10, 10(2), 12, 13, 13ABihar Entertainment Tax Rules, 1984 — Rule 2, 25A, 26Bihar Finance Act, 1982 — Section 13C, 3(1)

High Courts23 May 1996Allowed

Md. Mateen Vs State of Bihar

Patna High Court · (1997) 1 BLJR 225

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 109, 302, 304B, 307, 326

High Courts23 May 1996Dismissed

Bibi Jaibunnisa Vs Jagdish Pandit and Others

Patna High Court · (1996) 05 PAT CK 0002