High Courts26 Apr 1996
Choudhary Kirana Bhandar Vs Commissioner of Income Tax
Patna High Court · (1996) 04 PAT CK 0046
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,802 of 2,661
High Courts25 Apr 1996
Commissioner of Income Tax Vs Metallurgical Engineering Consultants (India) Ltd. Metallurgical Engineering Consultants (India) Ltd. Vs Commissioner of Income Tax
Patna High Court · (1996) 04 PAT CK 0039
High Courts25 Apr 1996
Commissioner of Income Tax Vs Prabhat Zarda Factory
Patna High Court · (1996) 04 PAT CK 0038
High Courts25 Apr 1996
Annapurna Rice and Oil Mills Vs State of Bihar and Others
Patna High Court · AIR 1997 Patna 28 : (1996) 2 PLJR 710
Essential Commodities Act, 1955 — Section 3
High Courts25 Apr 1996
Commissioner of Income Tax Vs Western India Sales and Service
Patna High Court · (1996) 220 ITR 292
Income Tax Act, 1961 — Section 140A, 140A(3), 256
High Courts25 Apr 1996
Commissioner of Income Tax Vs Bharat Commercial Corporation
Patna High Court · (1997) 226 ITR 242
Income Tax Act, 1961 — Section 32(1A), 37
High Courts25 Apr 1996Allowed
S.N. Singh Vs The State of Bihar
Patna High Court · (1996) 2 PLJR 158
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 173BPenal Code, 1860 (IPC) — Section 120B, 302
High Courts25 Apr 1996
COMMISSIONER OF INCOME TAX Vs METALLURGICAL ENGINEERING CONSULTANTS (INDIA) LTD. (ALSO METALLURGICAL ENGINEERING CONSULTANTS (INDIA) LTD. v. COMMISSIONER OF INCOME TAX).
Patna High Court · (1996) 04 PAT CK 0004
High Courts24 Apr 1996Allowed
Raghunath Pathak and Another Vs Kamal Prasad Naik and Others
Patna High Court · (1997) 1 BLJR 177
Civil Procedure Code, 1908 (CPC) — Section 115, 144, 151Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts24 Apr 1996
Commissioner of Income Tax Vs Steel City Beverages (P) Ltd.
Patna High Court · (1996) 04 PAT CK 0052
High Courts24 Apr 1996
Commissioner of Income Tax Vs Gouri Shankar Suresh Prasad
Patna High Court · (1996) 04 PAT CK 0050
High Courts24 Apr 1996
Commissioner of Income Tax Vs Ashok Kumar Jha
Patna High Court · (1996) 04 PAT CK 0044
High Courts24 Apr 1996
Commissioner of Wealth Tax Vs Smt. Sushila Agrawal
Patna High Court · (1996) 04 PAT CK 0036
High Courts23 Apr 1996Allowed
Tata Engineering and Locomotive Co. Ltd. Vs State of Bihar and Others
Patna High Court · (1996) 2 BLJR 1187
Motor Vehicles Act, 1988 — Section 2, 3, 39, 43, 56
High Courts23 Apr 1996
Commissioner of Income Tax Vs Bishwanath Tulsyan
Patna High Court · (1996) 04 PAT CK 0035
High Courts23 Apr 1996Allowed
Mst. Krishna Mani Kaur and Others Vs State of Bihar and Others
Patna High Court · (1996) 2 BLJR 1223
High Courts22 Apr 1996
Dr. (Mrs.) Satyabhama Thakur Vs Commissioner of Income Tax
Patna High Court · (1996) 04 PAT CK 0053
High Courts22 Apr 1996Dismissed
Sarju Thakur Vs Registrar of Companies and Others
Patna High Court · (1996) 44 BLJR 1309 : (1998) 94 CompCas 244
Companies Act, 1956 — Section 433, 441, 441(2), 446, 537
High Courts19 Apr 1996Dismissed
Madhu Sudan Sharma Vs State of Bihar and Others
Patna High Court · (1996) 2 BLJR 1097 : (1996) 2 PLJR 276
Constitution of India, 1950 — Article 226, 227
High Courts18 Apr 1996
Siyaram Kuwer @ Siyaram Kumar Vs Mahendra Kumar and Others
Patna High Court · (1996) 1 PLJR 921