High Courts05 Apr 1996Allowed
Raj B. Parikh Vs State of Bihar
Patna High Court · (1997) 1 ALT(Cri) 13 : (1996) 2 BLJR 1287
Essential Commodities Act, 1955 — Section 7
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,804 of 2,661
High Courts04 Apr 1996Dismissed
Bital Sundi Vs State of Bihar and Others
Patna High Court · (1996) 2 BLJR 1285 : (1996) 2 PLJR 110
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 32A
High Courts04 Apr 1996Dismissed
Md. Osman @ Abdul Jalil (Deceased) represented by his L.R.S. Vs State of Bihar and Others
Patna High Court · (1996) 04 PAT CK 0059
High Courts04 Apr 1996
Basmatia Devi and Another Vs Coastal Roadways Ltd. and Others
Patna High Court · (1996) 04 PAT CK 0055
High Courts04 Apr 1996Dismissed
Joginder Gowala @ Jaga Narain Singh Vs Ranchi Enterprises and Properties Ltd.
Patna High Court · (1996) 04 PAT CK 0018
High Courts04 Apr 1996Dismissed
Balchand Bhadani Vs The State of Bihar, Jualal Mukhiya, Ram Prasad Mukhiya and Ramautar Mukhia
Patna High Court · (1996) 1 PLJR 890
Penal Code, 1860 (IPC) — Section 143, 144, 379
High Courts04 Apr 1996Allowed
Parsuram Prasad @ Parsuram Mahto Vs State of Bihar
Patna High Court · (1996) 2 BLJR 1636 : (1996) 2 PLJR 56
Essential Commodities Act, 1955 — Section 2, 3, 6A, 7
High Courts04 Apr 1996Dismissed
Brij Bihari Pandey and Others Vs State of Bihar and Others
Patna High Court · (1996) 04 PAT CK 0008
High Courts03 Apr 1996
Sarup Jaykar Motilal C.R. Das Institute of Legal Aid Studies and Research and Another Vs Union of India (UOI) and Others
Patna High Court · (1996) 2 BLJR 1246
Constitution of India, 1950 — Article 215, 243Contempt of Courts Act, 1971 — Section 11, 12, 2
High Courts03 Apr 1996
National Insurance Co. Ltd. Vs Bhola Sah and Another
Patna High Court · (1997) 1 PLJR 920
Motor Vehicles Act, 1988 — Section 140, 166(3)
High Courts03 Apr 1996
Sanjay Kumar Sinha-II and Others Vs The State of Bihar and Others
Patna High Court · (1996) 1 PLJR 835
Bihar Forest Service Rules, 1953 — Rule 27, 29, 30, 35, 36
High Courts03 Apr 1996Allowed
Satrughan Prasad Thakur and Others Vs Shrimati Vidya Devi and Others
Patna High Court · (1996) 2 PLJR 83
High Courts03 Apr 1996
Darbhanga Dental College Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 200
Bihar State Universities Act, 1976 — Section 39(1), 39(2)Constitution of India, 1950 — Article 226, 227, 29, 30Dentists Act, 1948 — Section 10, 10(1), 10(2), 10A, 10B
High Courts02 Apr 1996Allowed
Kailash Pandey and Another Vs State of Bihar and Another
Patna High Court · (1996) 1 PLJR 880
Criminal Procedure Code, 1973 (CrPC) — Section 201, 202Penal Code, 1860 (IPC) — Section 144, 182, 211, 302, 436
High Courts02 Apr 1996Allowed
Om Prakash Gupta Vs The General Manager (Sales and Marketing)
Patna High Court · (1996) 2 PLJR 876
Colliery Control Order, 1945 — Section 12AConstitution of India, 1950 — Article 14
High Courts02 Apr 1996Allowed
C.I.C.-28512 H.J.L.T. Col. Katti Gopal Reddy Vs Union of India (UOI) and Others
Patna High Court · (1996) 04 PAT CK 0056
High Courts02 Apr 1996Dismissed
Anand Electricals and Another Vs New India Insurance Co. Ltd. and Another
Patna High Court · (1996) 04 PAT CK 0047
High Courts02 Apr 1996
Hira Prasad Singh and Birendra Kumar Jha Vs State of Bihar and Others
Patna High Court · (1996) 04 PAT CK 0029
High Courts01 Apr 1996Dismissed
Security and Intelligence Services (India) Ltd. and Another Vs Central Coalfields Ltd. and Others
Patna High Court · AIR 1996 Patna 151 : (1996) 1 PLJR 773
Constitution of India, 1950 — Article 14, 19(1)
High Courts30 Mar 1996Allowed
Rajiv Kumar @ Lala and Others Vs State of Bihar
Patna High Court · (1996) 2 BLJR 1392
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 10, 24, 25, 27Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 364