High Courts29 Mar 1996
Dr. A.A. Hai Vs The Commissioner of Income Tax and Another
Patna High Court · (1996) 03 PAT CK 0046
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,805 of 2,661
High Courts29 Mar 1996Allowed
Dinanath Sharma Vs State of Bihar and Others
Patna High Court · (1996) 03 PAT CK 0042
High Courts29 Mar 1996
Rajendra Singh @ Tannu and Heldhar Kumar Singh Vs State of Bihar and Others
Patna High Court · (1996) 2 BLJR 1035
Criminal Procedure Code, 1973 (CrPC) — Section 100, 165Evidence Act, 1872 — Section 114Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 29, 41, 42
High Courts29 Mar 1996
Rajendra Kumar @ Tunnu and Others Vs State of Bihar
Patna High Court · (1996) 2 BLJR 1376
Criminal Procedure Code, 1973 (CrPC) — Section 100, 165Evidence Act, 1872 — Section 114Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 23, 29, 41
High Courts29 Mar 1996Allowed
Rameshwar Ram, Muneshwar Ram, Munm Ram and Laxmi Ram Vs The State of Bihar
Patna High Court · (1996) 2 PLJR 117
Penal Code, 1860 (IPC) — Section 302
High Courts26 Mar 1996Dismissed
Ram Gopal Pujari Vs The State of Bihar and Others
Patna High Court · AIR 1997 Patna 1 : (1996) 2 PLJR 15
Constitution of India, 1950 — Article 12, 226
High Courts26 Mar 1996Allowed
Bibi Noor Jehan Vs Bibi Noorun Nisan and Others
Patna High Court · (1996) 2 PLJR 156
High Courts25 Mar 1996Allowed
Madan Mohan Mishra Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 465
High Courts25 Mar 1996Allowed
Bihar State Electricity Board and Others Vs Bihar Re-Rolling Mills (Private) Limited
Patna High Court · (1996) 1 BLJR 772
Arbitration Act, 1940 — Section 20, 46Electricity (Supply) Act, 1948 — Section 5, 76
High Courts23 Mar 1996Allowed
Guna Ram Manjhi @ Guna Ram Hembram Vs Guna Ram Manjhi and Others
Patna High Court · (1996) 1 BLJR 553
Civil Procedure Code, 1908 (CPC) — Section 146, 47
High Courts22 Mar 1996Allowed
Anil Kumar Gupta Vs The State of Bihar and Others
Patna High Court · (1996) 03 PAT CK 0050
High Courts22 Mar 1996
New India Assurance Co. Ltd. Vs Md. Akhtar Hussain and Others
Patna High Court · (1996) ACJ 1210 : (1996) 44 BLJR 1023
Motor Vehicles Act, 1988 — Section 173
High Courts22 Mar 1996Dismissed
BOC India Limited Vs Zinc Products and Co. Pvt. Ltd.
Patna High Court · (1996) 03 PAT CK 0027
High Courts21 Mar 1996
Managing Committee of Munger Gun Manufacturers Co-operative Society Ltd. Vs Shri Yogendra Sharma and Others Raj Kishore Shama Vs The State of Bihar and Others
Patna High Court · (1996) 03 PAT CK 0052
High Courts21 Mar 1996Dismissed
Tuntun Prasad Chaurasia and Others Vs State of Bihar and Others
Patna High Court · AIR 1997 Patna 106 : (1996) 44 BLJR 905 : (1996) 1 PLJR 754
Bihar Minor Mineral Concession Rules, 1972 — Rule 26AConstitution of India, 1950 — Article 14, 19, 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 15(1), 15(3)
High Courts21 Mar 1996Allowed
Sunil Kumar Keshri Vs Smt. Sadhana Ganguli
Patna High Court · (1996) 2 BLJR 1313
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 14
High Courts20 Mar 1996Allowed
Sheoji Prasad and Others Vs Mohan Prasad and Others
Patna High Court · (1996) 1 PLJR 877
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A, 151
High Courts20 Mar 1996Allowed
Shiv Pd. Sah Vs Addl. Collector and Others
Patna High Court · (1996) 1 PLJR 911
Minimum Wages Act, 1948 — Section 20, 20(2)
High Courts20 Mar 1996Dismissed
Oriental Insurance Co. Ltd. Vs Guljar Paswan and Others
Patna High Court · (1996) 44 BLJR 922
Motor Vehicles Act, 1988 — Section 140
High Courts20 Mar 1996Allowed
Munarma Devi @ Manorama Devi Vs Gango Devi @ Gangia Devi and Others
Patna High Court · AIR 1997 Patna 10
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 16