High Courts12 Mar 1996Dismissed
Pessa (India) Private Limited and Another Vs Smt. Asha Chachra
Patna High Court · (1996) 2 BLJR 1427
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(e), 14, 18
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,807 of 2,661
High Courts12 Mar 1996Allowed
Dhirendra Kumar Jain Vs Md. Hassim and Another
Patna High Court · (1996) 1 BLJR 556 : (1996) 1 PLJR 767
Civil Procedure Code, 1908 (CPC) — Section 10, 96
High Courts11 Mar 1996
Sushil Kumar Modi and Others Vs State of Bihar and Others
Patna High Court · (1996) 2 BLJR 869 : (1996) 1 PLJR 561
Constitution of India, 1950 — Article 129, 142, 202, 203, 204Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 403, 406, 407, 408, 409
High Courts11 Mar 1996
ASHIS MUKERJI Vs UNION OF INDIA and Others
Patna High Court · (1996) 03 PAT CK 0010
High Courts11 Mar 1996Allowed
Suleman Vs State of Bihar and Others
Patna High Court · (1996) 1 BLJR 766
High Courts02 Mar 1996
UDAY MISTANNA BHANDAR and COMPLEX Vs COMMISSIONER OF INCOME TAX and Others (ALSO TEJ KUMARI DEVI v. COMMISSIONER OF INCOME TAX; RANCHI CLUB LTD. v. COMMISSIONER OF INCOME TAX).
Patna High Court · (1997) 137 CTR 376
Income Tax Act, 1961 — Section 139, 140A, 142, 143, 144
High Courts01 Mar 1996
Padam Kumar Jain Vs Commissioner of Income Tax
Patna High Court · (1998) 148 CTR 361 : (1998) 230 ITR 766
Income Tax Act, 1961 — Section 271(1)
High Courts01 Mar 1996Dismissed
Suresh Pathak and Others Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 366
Kosi Area (Restoration of Lands to Riayat) Act, 1951 — Section 3, 4, 5, 7
High Courts01 Mar 1996Dismissed
Rajendra Prasad Burman @ Verma and Others Vs Ram Nath Modi
Patna High Court · (1996) 2 BLJR 948 : (1996) 1 PLJR 742
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A
High Courts01 Mar 1996Allowed
Abhay Kumar Rai and Others Vs The State of Bihar and Others
Patna High Court · (1996) 03 PAT CK 0005
Constitution of India, 1950 — Article 14, 16
High Courts29 Feb 1996Dismissed
Kusumlal Mallah Vs State of Bihar
Patna High Court · (1996) 2 BLJR 1609 : (1996) 2 PLJR 339
Bihar Tenancy Act, 1885 — Section 48D, 48D
High Courts29 Feb 1996Allowed
Dr. Ram Narayan Singh and Others Vs The State of Bihar and Others
Patna High Court · (1996) 02 PAT CK 0029
High Courts29 Feb 1996
State of Bihar Vs Joy Sumit Nandi
Patna High Court · (1996) 2 BLJR 1086
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 366
High Courts29 Feb 1996Allowed
Bihar Alloy Steels Ltd. and Another Vs State of Bihar and Others
Patna High Court · (1996) 02 PAT CK 0026
High Courts29 Feb 1996Allowed
Bhagwan Singh and Others and Jagdish Prasad Singh and Others Vs State of Bihar and Others
Patna High Court · (1996) 2 BLJR 1273 : (1996) 2 PLJR 61
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 37, 45B
High Courts28 Feb 1996Allowed
Ashok Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (1996) 02 PAT CK 0048
High Courts28 Feb 1996
Atma Prasad Singh Vs Jhubal Sah and Others
Patna High Court · (1996) 2 BLJR 1058
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts28 Feb 1996Dismissed
Priyavarte Mehta Vs Amrendu Banerjee
Patna High Court · AIR 1997 Patna 114 : (1996) 44 BLJR 954 : (1996) 1 PLJR 732 : (1997) 2 RCR(Rent) 217
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 15
High Courts27 Feb 1996Dismissed
Shiv Shankar Dash Vs The Rajendra Agricultural University and Others
Patna High Court · (1996) 02 PAT CK 0058
Bihar Agriculture University Act, 1987 — Section 15, 15(3)(iv)
High Courts27 Feb 1996Allowed
Ram Narayan Singh Vs Election Commission and Others
Patna High Court · (1996) 1 PLJR 621
Constitution of India, 1950 — Article 19, 226, 300AMotor Vehicles Act, 1988 — Section 146Representation of the People Act, 1951 — Section 160, 161