High Courts16 Aug 2001
New India Assurance Company Ltd. Vs Sushila Devi and Others
Patna High Court · (2001) 4 PLJR 486
Motor Vehicles Act, 1988 — Section 163APenal Code, 1860 (IPC) — Section 304, 379
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,557 of 2,661
High Courts16 Aug 2001Dismissed
Bishwanath Singh Vs State of Bihar and Others
Patna High Court · (2001) 4 PLJR 183
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 182
High Courts15 Aug 2001Allowed
Oriental Insurance Company Ltd. Vs Dinesh Prasad Singh and Others
Patna High Court · (2001) 4 PLJR 69
High Courts14 Aug 2001Allowed
Vinay Kumar @ Vinay Prasad Vs The State of Bihar
Patna High Court · (2003) 2 PLJR 157
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 3, 69(2)
High Courts14 Aug 2001
Islamic Council Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 48
Waqf Act, 1954 — Section 12Waqf Act, 1995 — Section 13, 13(2), 15
High Courts14 Aug 2001
Maksudan Thakur @ Madhusudan Thakur Vs State and Others
Patna High Court · (2001) 4 PLJR 188
Criminal Procedure Code, 1973 (CrPC) — Section 317
High Courts14 Aug 2001Dismissed
Vijay Kumar Roy Vs The Union of India (UOI) and Others
Patna High Court · (2001) 4 PLJR 208
High Courts14 Aug 2001Dismissed
Baidya Nath Yadav Vs State of Bihar
Patna High Court · (2002) 1 PLJR 113
Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 376
High Courts14 Aug 2001Dismissed
Md. Akbar Vs The State of Bihar
Patna High Court · (2002) 1 PLJR 122
Penal Code, 1860 (IPC) — Section 395
High Courts14 Aug 2001Dismissed
Chandra Devi and Others Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 16
High Courts13 Aug 2001
Sri Gita and Others Vs The Union of India (UOI) and Others
Patna High Court · (2001) 4 PLJR 4
Constitution of India, 1950 — Article 226, 227
High Courts13 Aug 2001
Central Bihar Chamber of Commerce and Others Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 175
High Courts10 Aug 2001Dismissed
Musafir Rajbanshi and Sadhoo Beldar @ Matua Vs State of Bihar
Patna High Court · (2001) 4 PLJR 110
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 391, 395
High Courts10 Aug 2001Allowed
Ram Charitra Mahto Vs Satya Narain Sahu
Patna High Court · (2001) 08 PAT CK 0051
High Courts09 Aug 2001Dismissed
Bihia Shahpur Thana Matsyajivi Sahyog Samiti Limited Vs The State of Bihar and Others
Patna High Court · (2001) 08 PAT CK 0087
High Courts09 Aug 2001Dismissed
Md. Mehandi Imam @ Mehdi Imam Vs State of Bihar and Others
Patna High Court · (2001) 08 PAT CK 0084
High Courts09 Aug 2001Dismissed
The State of Bihar and Others Vs Hridya Nand Mishra
Patna High Court · (2001) 4 PLJR 133
Constitution of India, 1950 — Article 14, 16
High Courts09 Aug 2001Allowed
Ras Bihari Jha, Kunj Bihari Jha and Churaman Jha Vs The State of Bihar
Patna High Court · (2001) 08 PAT CK 0039
High Courts08 Aug 2001Dismissed
Pramod Narayan Sinha Vs The State of Bihar and Others
Patna High Court · (2001) 08 PAT CK 0120