High Courts03 Aug 2001Allowed
Md. Fakhruddin Vs State of Bihar and Others
Patna High Court · (2001) 3 BLJR 1796 : (2001) 3 PLJR 687
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,559 of 2,661
High Courts03 Aug 2001Dismissed
Dina Nath Pandit @ Dindayal Pandit Vs The State of Bihar
Patna High Court · (2001) 08 PAT CK 0068
High Courts03 Aug 2001Dismissed
Babloo Verma Vs The State of Bihar
Patna High Court · (2001) 4 PLJR 303
Penal Code, 1860 (IPC) — Section 379, 461
High Courts03 Aug 2001Allowed
Shanker Nonia, Narayan Nonia and Sajiwan Nonia Vs The State of Bihar
Patna High Court · (2002) 1 PLJR 102
Penal Code, 1860 (IPC) — Section 307, 324, 335
High Courts02 Aug 2001Dismissed
Rohtas Zila Gram Raksha Dal Singh and etc. etc. Vs State of Bihar and Others
Patna High Court · (2001) 08 PAT CK 0093
High Courts02 Aug 2001Allowed
Vijay Kumar Sinha Vs State of Bihar and Others
Patna High Court · (2001) 3 BLJR 1812 : (2001) 3 PLJR 782
High Courts02 Aug 2001Allowed
Akloo Sahani and Others Vs State of Bihar
Patna High Court · (2001) 3 BLJR 2052
Penal Code, 1860 (IPC) — Section 366
High Courts02 Aug 2001Dismissed
Kerala Small Financiers'' Association and Others Vs Union of India (UOI) and Others
Patna High Court · (2001) 08 PAT CK 0030
High Courts02 Aug 2001Allowed
Smt. Kumari Devi and Others Vs Noor Mohammad Mian and Another
Patna High Court · AIR 2002 Patna 132 : (2001) 4 PLJR 624
Specific Relief Act, 1963 — Section 34
High Courts02 Aug 2001Dismissed
Parmand Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2001) 08 PAT CK 0021
High Courts02 Aug 2001Dismissed
Surendra Singh Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 47
High Courts02 Aug 2001Dismissed
Panchanand Singh Vs The State of Bihar
Patna High Court · (2001) 4 PLJR 99
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts01 Aug 2001Dismissed
Brarrnm Deo Prasad Vs The State of Bihar and Others
Patna High Court · (2001) 08 PAT CK 0129
High Courts01 Aug 2001
Bhulia Devi Vs State of Bihar
Patna High Court · (2001) 3 BLJR 2014 : (2001) 3 BLJR 1713
Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts01 Aug 2001Dismissed
B.N. Mandal University Vs Sanjay Kumar Shukla and Others and Harvinder Kaur and Others
Patna High Court · (2001) 4 PLJR 17
Bihar State Universities Act, 1976 — Section 39
High Courts31 Jul 2001
Sudhu Sharma Vs The State of Bihar
Patna High Court · (2001) 4 PLJR 75
Penal Code, 1860 (IPC) — Section 376
High Courts31 Jul 2001Dismissed
Ram Nagina Singh and Others Vs Ravindra Prasad @ Laddo Singh and Others
Patna High Court · (2001) 07 PAT CK 0115
High Courts31 Jul 2001
Ganga Sagar Singh Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 783
High Courts31 Jul 2001Dismissed
Satan Hazra and Others Vs Dhorai Hazra and Others
Patna High Court · (2001) 3 BLJR 2130 : (2001) 4 PLJR 50
Hindu Succession Act, 1956 — Section 8
High Courts31 Jul 2001Allowed
Naresh Mahraj and Another Vs State of Bihar and Another
Patna High Court · (2001) 07 PAT CK 0090