High Courts08 Aug 2001Dismissed
Ram Chandra Ram and Others Vs Smt. Gayatri Devi
Patna High Court · (2001) 3 BLJR 1863
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,558 of 2,661
High Courts08 Aug 2001Allowed
Mithilesh Sharma Vs Sheo Dulari Kuer and Others
Patna High Court · (2001) 3 BLJR 1858
High Courts08 Aug 2001Dismissed
Hazari Prasad Roy Vs The State of Bihar and Others
Patna High Court · (2001) 3 BLJR 1892 : (2001) 3 PLJR 715
Constitution of India, 1950 — Article 243B
High Courts08 Aug 2001Allowed
Oriental Insurance Company Ltd. Vs Ramotar Prasad Yadav and Others
Patna High Court · (2001) 4 PLJR 67
High Courts07 Aug 2001Allowed
Lallan Singh Vs Bihar Rajya Bhumi Vikas Bank and Another
Patna High Court · (2001) 3 PLJR 823
High Courts07 Aug 2001Dismissed
B.N. Mandal University and Others Vs Mrigendra Kumar and Others and Pawan Prakash and Others The State of Bihar and Another Vs Pravin Chandra and Others
Patna High Court · (2001) 4 PLJR 25
Bihar State Universities Act, 1976 — Section 30Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 11(2)
High Courts07 Aug 2001Allowed
Ashok Kumar Sureka and Others Vs Dr. (Mrs.) Jyoti Saha
Patna High Court · (2001) 3 PLJR 801 : (2001) 1 PLJR 801
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A
High Courts07 Aug 2001Dismissed
Bidya Nand Shah and Another Vs Kishundeo Sharma and Another
Patna High Court · (2001) 08 PAT CK 0082
High Courts07 Aug 2001Allowed
Mita Choudhary Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 207
High Courts07 Aug 2001
Indradev Jha and Others Vs State of Bihar
Patna High Court · (2001) 08 PAT CK 0034
High Courts07 Aug 2001Allowed
Sanjay Kumar Tiwary and Others Vs Chandrakanti Devi and Others
Patna High Court · (2001) 3 PLJR 816
High Courts06 Aug 2001Allowed
Staish Chandra Kiran Vs The Bihar State Electricity Board and Others
Patna High Court · (2001) 08 PAT CK 0117
High Courts06 Aug 2001
Arun Gupta Vs The State of Bihar and Others
Patna High Court · (2001) 08 PAT CK 0114
High Courts06 Aug 2001Allowed
Branch Manager, New India Assurance Co. Ltd. Vs Mohd. Yasin Khan and Others
Patna High Court · (2003) ACJ 895 : (2001) 49 BLJR 1859 : (2002) 1 PLJR 42
Motor Vehicles Act, 1939 — Section 95(2)(b)(ii)
High Courts06 Aug 2001Dismissed
Khadu Ram, Makhan Ram, Baijnath Ram and Jadu Ram Vs The State of Bihar
Patna High Court · (2001) 08 PAT CK 0071
High Courts06 Aug 2001Dismissed
Doma Chik Vs Babu Chand Sah and Others
Patna High Court · (2001) 3 BLJR 1861
High Courts06 Aug 2001Dismissed
Helios Finance and Investment Ltd. Vs The Union of India (UOI) and Others
Patna High Court · (2001) 4 PLJR 209
Companies Act, 1956 — Section 483Reserve Bank of India Act, 1934 — Section 45IA, 45IA(4), 45IA(7), 45MC
High Courts06 Aug 2001
Narendra Kumar Vs The State of Bihar and Others Maheshwar Choudhary Vs Managing Director, Bihar State Cooperative Marketing Union Ltd. Ram Pravesh Vs Bihar State Co-operative Marketing Union Ltd. (Biscoman) and Others
Patna High Court · (2001) 4 PLJR 248
High Courts03 Aug 2001Allowed
Shri Jagannath Prasad Thakur @ Jagarnath Prasad Thakur, deceased (Testator) and Smt. Lalita Devi and Another Vs Harkesh Thakur
Patna High Court · (2001) 3 PLJR 757
High Courts03 Aug 2001Allowed
Sunil Kumar Pandey and Another Vs The State of Bihar and Others
Patna High Court · (2001) 08 PAT CK 0122