High Courts21 Aug 2001
Jag Ram and Others Vs Most. Soniya Devi and Others
Patna High Court · (2001) 3 BLJR 2061 : (2001) 4 PLJR 654
Criminal Procedure Code, 1973 (CrPC) — Section 145
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,556 of 2,661
High Courts21 Aug 2001Dismissed
Onkar Nath Choudhary Vs The State of Bihar and Others
Patna High Court · (2001) 3 BLJR 2048 : (2001) 4 PLJR 651
Bihar Tenancy Act, 1885 — Section 48E, 48E(7), 48E(8)
High Courts20 Aug 2001Dismissed
Sheikh Md. Safique and Sheikh Md. Azam Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 9
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts20 Aug 2001Allowed
Anjan Kumar Singh Vs State of Bihar and Others
Patna High Court · (2001) 3 BLJR 1903 : (2001) 4 PLJR 177
High Courts20 Aug 2001Dismissed
Ram Shresth Rai and Others Vs The State of Bihar
Patna High Court · (2001) 4 PLJR 56
Penal Code, 1860 (IPC) — Section 149, 304, 307, 324
High Courts18 Aug 2001Allowed
Rajiv Kumar Bhaskar Vs The Chairman, Life Insurance Corporation of India and Others
Patna High Court · (2001) 3 BLJR 1867
Constitution of India, 1950 — Article 142
High Courts17 Aug 2001Allowed
Bhargava Bhushan Press Vs Bihar State Text Book Publishing Corporation Ltd. and Others
Patna High Court · (2001) 08 PAT CK 0088
High Courts17 Aug 2001Dismissed
Ganesh Chandra Jha Vs Parmeshwar Thakur and Others
Patna High Court · (2001) 08 PAT CK 0077
High Courts17 Aug 2001Allowed
Rajiv Kumar Bhaskar Vs The Chairman, Life Insurance Corporation of India and Others
Patna High Court · (2001) 4 PLJR 180
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Constitution of India, 1950 — Article 142
High Courts17 Aug 2001Allowed
Barelal Singh and Others Vs The State of Bihar
Patna High Court · (2001) 4 PLJR 449
Penal Code, 1860 (IPC) — Section 144, 34, 379
High Courts16 Aug 2001
Ashwini Kumar Singh Vs Union of India (UOI) and Others
Patna High Court · (2001) 4 PLJR 242
High Courts16 Aug 2001Dismissed
Shiv Nath Paswan Vs State of Bihar
Patna High Court · (2001) 4 PLJR 85
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 366, 366A, 376
High Courts16 Aug 2001Allowed
Sweetty Kumari @ Rekha Vs The State of Bihar and Others
Patna High Court · (2001) 08 PAT CK 0096
High Courts16 Aug 2001Dismissed
Matuki Giri @ Dharam Nath Giri, Ram Narayan Dubey and Parmanand Dubey @ Parmanand Dwivedi Vs State of Bihar
Patna High Court · (2001) 4 PLJR 117
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 482Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 341
High Courts16 Aug 2001Allowed
Sri Pratap Narayan Mishra Vs State of Bihar and Others
Patna High Court · (2001) 4 PLJR 137
Representation of the People Act, 1951 — Section 28A
High Courts16 Aug 2001Dismissed
Jinish Lai Sah Vs State of Bihar
Patna High Court · (2001) 08 PAT CK 0058
High Courts16 Aug 2001
Ashok Cattle and Poultry Food Industries Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 372
Bihar Agricultural Produce Markets Act, 1960 — Section 27A, 27AA
High Courts16 Aug 2001Allowed
Mishri Lal Mahto and Others Vs The State of Bihar
Patna High Court · (2002) 1 PLJR 119
Criminal Procedure Code, 1973 (CrPC) — Section 192, 202, 203Penal Code, 1860 (IPC) — Section 395
High Courts16 Aug 2001Allowed
Union of India (UOI) and Others Vs Ram Ratan Roy @ Ram Ratan Rai
Patna High Court · (2002) 1 PLJR 570
Border Security Force Act, 1968 — Section 117, 118, 14, 141, 17Penal Code, 1860 (IPC) — Section 354
High Courts16 Aug 2001Allowed
Shiv Charan Mahto Vs Ramashray Mahto and Others
Patna High Court · (2001) 4 PLJR 189
Criminal Procedure Code, 1973 (CrPC) — Section 145