High Courts28 Aug 2001
Most. Ram Kali Devi and Others Vs Jagdish Pd. Yadav and Others
Patna High Court · (2001) 4 PLJR 273
Civil Procedure Code, 1908 (CPC) — Section 144
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,555 of 2,661
High Courts28 Aug 2001
Ramlayak Ram and Others Vs Umrawati Devi and Others
Patna High Court · (2003) 3 ACC 478
High Courts28 Aug 2001
Shail Kumari Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 746
Constitution of India, 1950 — Article 14, 16
High Courts27 Aug 2001Dismissed
Sardar Kanhiya Singh @ Kanhaiya Singh Vs State of Bihar and Others
Patna High Court · (2001) 4 PLJR 71
High Courts27 Aug 2001
Jakir Mian @ Jakir Ahmad Vs The State of Bihar
Patna High Court · (2002) 1 PLJR 208
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 395
High Courts24 Aug 2001Allowed
Most. Shail Devi and Another Vs The Board of Director and Others
Patna High Court · (2001) 4 PLJR 241
Evidence Act, 1872 — Section 32, 35, 74, 74(2)
High Courts24 Aug 2001Dismissed
Ram Anek Prasad Sinha and Another Vs The Patna Regional Development Authority and Others
Patna High Court · (2001) 08 PAT CK 0048
High Courts24 Aug 2001Allowed
Sharda Devi Vs State of Bihar and Others
Patna High Court · (2002) 1 RCR(Criminal) 455
High Courts24 Aug 2001Dismissed
Raja Ram Singh, Oversiar Singh and Saraju Singh Vs The State of Bihar and Kedar Singh
Patna High Court · (2001) 4 PLJR 683
Criminal Procedure Code, 1973 (CrPC) — Section 190, 192, 192(1), 200, 202
High Courts24 Aug 2001Allowed
Ratan Lal Agrawal Vs State of Bihar
Patna High Court · (2001) 4 PLJR 759
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7Trade Article (Licences Unification) Order, 1984 — Section 2
High Courts23 Aug 2001Dismissed
Joycee Jones Vs The State of Bihar and Others
Patna High Court · (2001) 08 PAT CK 0075
High Courts23 Aug 2001Allowed
Badan Paswan Vs State of Bihar
Patna High Court · (2002) 1 PLJR 338
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts22 Aug 2001Allowed
Badri Prana and Others Vs Collector, Nalanda at Biharsharif and Others
Patna High Court · (2001) 3 BLJR 2064 : (2001) 4 PLJR 432
Civil Procedure Code, 1908 (CPC) — Section 80Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 27, 36
High Courts22 Aug 2001Dismissed
Vijay Shanker Choube Vs Ram Sewak Kuer and Others
Patna High Court · (2001) 3 BLJR 2033 : (2001) 4 PLJR 39
Limitation Act, 1963 — Section 14, 18
High Courts22 Aug 2001Dismissed
Mahesh Prasad Chaudhary Vs State of Bihar and Others
Patna High Court · (2001) 08 PAT CK 0050
High Courts22 Aug 2001Dismissed
Sanjay Yadav @ Sanjay Kumar Yadav Vs The State of Bihar
Patna High Court · (2002) 1 PLJR 43
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 376, 450
High Courts22 Aug 2001Allowed
Dhruw Dayal Mahto Vs State of Bihar and Others
Patna High Court · (2001) 4 PLJR 467
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 2, 2(4), 35
High Courts21 Aug 2001Allowed
Kedar Prasad @ Kedar Nath Prasad and Jitendra Prasad Singh Vs State of Bihar, Parmeshwar Tiwary, Tribhuwan Upadhyay and Dindayal Upadhyay
Patna High Court · (2001) 4 PLJR 663
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts21 Aug 2001
Ajanta Circus Vs The Union of India (UOI) and Others
Patna High Court · (2001) 3 BLJR 2056 : (2001) 4 PLJR 104
Constitution of India, 1950 — Article 48APrevention of Cruelty to Animals Act, 1960 — Section 22Wild Life (Protection) Act, 1972 — Section 39
High Courts21 Aug 2001Dismissed
Rajju Rai Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 450
Penal Code, 1860 (IPC) — Section 305, 323, 341, 379