High Courts04 Sept 2001Dismissed
North Bihar Chamber of Commerce and Industries and Others Vs State of Bihar and Others
Patna High Court · (2001) 09 PAT CK 0061
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,553 of 2,661
High Courts04 Sept 2001Allowed
Oriental Insurance Co. Ltd. Vs Suresh Kumar and Others
Patna High Court · (2001) 09 PAT CK 0052
High Courts04 Sept 2001Allowed
Ashok Mitra and Others Vs State of Bihar and Another
Patna High Court · (2002) 3 RCR(Criminal) 378
High Courts04 Sept 2001Allowed
Smt. Rina Roy and Others Vs The State of Bihar and Others
Patna High Court · (2001) 09 PAT CK 0019
High Courts04 Sept 2001Dismissed
Prem Printing Press Vs Bihar State Text Book Publishing Corporation Ltd. and Others
Patna High Court · (2001) 09 PAT CK 0005
High Courts04 Sept 2001Dismissed
Kunti Devi Vs The Chairman-Cum-Managing Director, Syndicate Bank Staff Department and Others
Patna High Court · (2001) 09 PAT CK 0001
High Courts03 Sept 2001Dismissed
Smt. Subhadra Devi Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 343
High Courts03 Sept 2001
Ramji Gope and Another Vs State of Bihar and Others
Patna High Court · (2001) 4 PLJR 348
High Courts03 Sept 2001Dismissed
Prakash Poddar @ Jai Prakash Poddar and Others Vs The State of Bihar
Patna High Court · (2001) 09 PAT CK 0006
High Courts31 Aug 2001Dismissed
Md. Mehandi Imam @ Mehdi Imam Vs The State of Bihar and Others
Patna High Court · (2001) 08 PAT CK 0127
High Courts31 Aug 2001Dismissed
Alakhraj Devi and Others Vs Ram Surith Singh and Others
Patna High Court · (2001) 3 BLJR 2031 : (2001) 4 PLJR 554
High Courts31 Aug 2001Dismissed
Sunil Singh @ Captain Sunil Vs The State and Others
Patna High Court · (2001) 08 PAT CK 0106
High Courts31 Aug 2001Allowed
Ashok Kumar Tiwary Vs State of Bihar and Another
Patna High Court · (2001) 08 PAT CK 0094
High Courts31 Aug 2001Dismissed
Arun Kumar Vs Allahabad Bank and Others
Patna High Court · (2001) 08 PAT CK 0091
High Courts31 Aug 2001Dismissed
Balkrishna Singh Vs The Indian Oil Corporation Ltd. and Others
Patna High Court · (2001) 3 BLJR 1947 : (2001) 4 PLJR 358
High Courts31 Aug 2001Allowed
Rana Glass and Allied Industries Pvt. Ltd. and Others Vs The State of Bihar and Another
Patna High Court · (2002) 1 PLJR 96
Companies Act, 1956 — Section 159, 162(1)
High Courts31 Aug 2001Dismissed
Bal Mukund Jha Vs The Bihar State Electricity Board and Others
Patna High Court · (2001) 3 BLJR 1945
High Courts31 Aug 2001Dismissed
Santosh Kumar Singh Vs State of Bihar and Others
Patna High Court · (2003) 4 PLJR 831
High Courts30 Aug 2001Dismissed
Ram Pravesh Pandey and Deo Deyal Pandey Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 344
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 109, 307, 324, 326, 34