High Courts07 Sept 2001Dismissed
Rameshwar Jha Vs The Union of India (UOI) and Others
Patna High Court · (2001) 4 PLJR 401
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,552 of 2,661
High Courts07 Sept 2001Allowed
Arjun Sinha Vs State of Bihar and Others
Patna High Court · (2001) 09 PAT CK 0081
High Courts07 Sept 2001Dismissed
Prof. (Dr.) Ram Nirajan Kedia and Others and Parashuram Singh and Others Vs The State of Bihar and Others
Patna High Court · (2001) 09 PAT CK 0075
High Courts07 Sept 2001
Kapil Deo Yadav Vs Bihar State Electricity Board and Others
Patna High Court · (2002) 2 LLJ 980 : (2001) 4 PLJR 451
High Courts07 Sept 2001Allowed
Syed Ali Qambar Vs State of Bihar and Others
Patna High Court · (2001) 09 PAT CK 0054
High Courts07 Sept 2001Dismissed
Ram Khelawan Mistry Vs The State of Bihar
Patna High Court · (2002) 1 PLJR 30
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 304, 307
High Courts07 Sept 2001Allowed
Babban Sharma and Others Vs Dr. Awadhesh Kumar Prasad Sinha
Patna High Court · (2002) 1 PLJR 150
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts06 Sept 2001Allowed
Binay Kumar Singh and Another Vs State of Bihar and Others
Patna High Court · (2001) 3 BLJR 1981 : (2001) 4 PLJR 352
High Courts06 Sept 2001Allowed
Prayag Narain Yadav Vs The State of Bihar
Patna High Court · (2001) 3 BLJR 2043 : (2002) 4 PLJR 361
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 149, 302, 307, 324
High Courts06 Sept 2001Dismissed
Ramautar Singh @ Timan Singh and Others Vs The State of Bihar
Patna High Court · (2001) 09 PAT CK 0025
High Courts06 Sept 2001Dismissed
Anand Mohan Vs Md. Anwarul Haque and Others
Patna High Court · (2001) 09 PAT CK 0003
High Courts05 Sept 2001
Smt. Jareena Khatun Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 611
High Courts05 Sept 2001
Sunil Agarwal and Others Vs The State of Bihar and Another
Patna High Court · (2001) 3 BLJR 1936 : (2001) 4 PLJR 371
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts05 Sept 2001
The Board of Directors of Sarjug Dental College and Hospital Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 329
High Courts05 Sept 2001Dismissed
Suresh Narayan Singh Vs Hari Babu Pathak
Patna High Court · (2001) 3 BLJR 1985 : (2001) 4 PLJR 649
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 418, 420
High Courts05 Sept 2001Dismissed
Ahilya Devi Vs State of Bihar and Others
Patna High Court · (2001) 4 PLJR 285
High Courts05 Sept 2001
Sunil Kumar Singh Vs State of Bihar and Others
Patna High Court · (2001) 4 PLJR 612
High Courts05 Sept 2001
The State of Bihar and Others Vs Ganga Bishun Mahto and Others
Patna High Court · (2001) 09 PAT CK 0010
High Courts05 Sept 2001
Ram Bachan Singh Yadav, Laxman Singh Yadav and Hardwar Singh Vs State of Bihar
Patna High Court · (2002) 2 PLJR 280
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 307, 325, 34
High Courts04 Sept 2001Allowed
Triveni Mahto Vs State of Bihar and Others
Patna High Court · (2005) 4 PLJR 505