High Courts14 Sept 2001
Amar Nath Singh Vs State of Bihar and Others
Patna High Court · (2001) 4 PLJR 530
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,551 of 2,661
High Courts14 Sept 2001
Shivashankar Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2001) 09 PAT CK 0038
High Courts14 Sept 2001
Ram Ashray Mahto and Others and Barister Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2001) 3 BLJR 2118 : (2001) 4 PLJR 383
Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts13 Sept 2001
Mahendra Singh @ Kumar and Mahendra Pratap Singh Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 687 : (2002) 2 RCR(Criminal) 475
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 202Penal Code, 1860 (IPC) — Section 224, 225, 323, 341, 504
High Courts13 Sept 2001
The New India Assurance Co. Ltd. Vs Nathun Sao and Others
Patna High Court · (2001) 09 PAT CK 0074
High Courts13 Sept 2001
Bijendra Sharma and Others Vs Ganesh Sharma and Another
Patna High Court · (2002) 1 PLJR 125
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts13 Sept 2001Dismissed
Santosh Kumar Agrawal Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 321
Bihar Taxation on Passengers and Goods (Carried by Public Service Motor Vehicles) Act, 1961 — Section 2, 3, 7(A), 7(B)
High Courts12 Sept 2001Allowed
Md. llliyas and Others Vs The State of Bihar
Patna High Court · (2001) 3 BLJR 2263 : (2002) 4 PLJR 845
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts12 Sept 2001
H.M.P. Sugars Limited Vs The Union of India (UOI) and Others
Patna High Court · (2001) 4 PLJR 589
Industrial Disputes Act, 1947 — Section 10(3)
High Courts12 Sept 2001Dismissed
Mahakali Milling Company (P) Ltd. Vs The Bihar State Electricity Board and Others
Patna High Court · AIR 2002 Patna 77 : (2002) 2 PLJR 230
Electricity Act, 1910 — Section 23
High Courts11 Sept 2001Allowed
Jawahar Lal Sah and Another Vs The State of Bihar and Others
Patna High Court · (2001) 09 PAT CK 0097
High Courts11 Sept 2001Dismissed
Sona Chaudhary @ Sonwa Chaudhary Vs The State of Bihar
Patna High Court · (2001) 09 PAT CK 0094
High Courts11 Sept 2001Dismissed
Bibi Jinatun Nissa Vs Bibi Tajbun Nissa and Others
Patna High Court · (2001) 4 PLJR 217
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 115
High Courts11 Sept 2001
Jharkhand State Housing Board and Others Vs The State of Bihar and Others The Bihar State Housing Board and Another Vs The State of Jharkhand and Another
Patna High Court · (2001) 09 PAT CK 0042
High Courts11 Sept 2001
Upendra Kumar, Surendra Kumar and Lal Babu Paswan Vs The State of Bihar and Another
Patna High Court · (2001) 09 PAT CK 0037
High Courts10 Sept 2001Dismissed
Ram Bilash Yadav Vs The State of Bihar and Another
Patna High Court · (2001) 09 PAT CK 0090
High Courts10 Sept 2001Dismissed
Polo Mandal and Others Vs Indian Railway Construction Company Ltd. and Others
Patna High Court · (2001) 4 PLJR 820
High Courts10 Sept 2001Allowed
Sanjeev Kumar and Others Vs State of Bihar and Others
Patna High Court · (2001) 3 BLJR 2116 : (2001) 4 PLJR 325
High Courts10 Sept 2001Dismissed
Kedar Singh @ Kedar Nath Singh and Others Vs State of Bihar and Another
Patna High Court · (2001) 09 PAT CK 0004