High Courts31 Jul 2001Allowed
The Bihar State Electricity Board and Another Vs Jagdish Mandal and Others
Patna High Court · (2001) 4 PLJR 165
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,560 of 2,661
High Courts31 Jul 2001Dismissed
Sheo Manjhi and Others Vs State of Bihar
Patna High Court · (2001) 3 BLJR 2191 : (2002) 1 PLJR 143
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts31 Jul 2001Dismissed
Mostt. Partibha Devi and Others Vs Smt. Anaro Kuer and Others
Patna High Court · (2001) 3 BLJR 2271 : (2001) 4 PLJR 301
High Courts31 Jul 2001Dismissed
Dhaneshwari Devi and Others Vs Kedar Mahto and Others
Patna High Court · (2001) 07 PAT CK 0051
High Courts31 Jul 2001
Jajani Rice Mills Vs The Bihar State Agriculture Marketing Board and Others
Patna High Court · (2001) 4 PLJR 580
Bihar Agricultural Produce Markets Act, 1960 — Section 2
High Courts31 Jul 2001Allowed
Manoj Kumar Pandey Vs The State of Bihar and Others
Patna High Court · (2001) 07 PAT CK 0021
High Courts31 Jul 2001Allowed
Sanjay Kumar Vs The State of Bihar and Others
Patna High Court · (2001) 07 PAT CK 0019
High Courts31 Jul 2001Allowed
Yogendra Yadav and Rajendra Yadav Vs The State of Bihar
Patna High Court · (2001) 4 PLJR 169
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 34
High Courts30 Jul 2001Dismissed
Dilsher Mian @ Dil Mohammad and Others Vs Manager and Others
Patna High Court · (2001) 3 BLJR 2158
High Courts30 Jul 2001Dismissed
Mohammad Isha Vs Gulab Prasad and Others
Patna High Court · (2001) 3 BLJR 1802
High Courts27 Jul 2001Dismissed
Dayamanti Devi and Others Vs Suresh Singh and Others
Patna High Court · (2001) 3 PLJR 640
High Courts27 Jul 2001Dismissed
Ramkali Devi and Others Vs Ram Naresh Prasad
Patna High Court · (2002) 1 BLJR 52
High Courts27 Jul 2001Dismissed
Subhadra Devi Vs State of Bihar and Others
Patna High Court · (2001) 3 BLJR 1705 : (2001) 3 PLJR 735
Forest Act, 1927 — Section 11, 12, 13, 15, 16
High Courts27 Jul 2001Allowed
Union of India (UOI) Vs Kaushalya Devi and Others
Patna High Court · (2001) 07 PAT CK 0085
High Courts27 Jul 2001Dismissed
Bhanu Prasad @ Gopal Sah, Tarkeshwar Prasad Sao @ Tuntun Seth and Bablu @ Asfaque Vs The State of Bihar
Patna High Court · (2001) 4 PLJR 81
Penal Code, 1860 (IPC) — Section 394, 395, 397
High Courts27 Jul 2001Dismissed
Reshma Singh Vs State of Bihar and Another
Patna High Court · (2001) 4 PLJR 1
Bihar Shops and Establishments Act, 1953 — Section 34Dowry Prohibition Act, 1961 — Section 3, 5Penal Code, 1860 (IPC) — Section 34, 498A
High Courts27 Jul 2001
Bindu Kumari Vs The State of Bihar
Patna High Court · (2001) 4 PLJR 190
Penal Code, 1860 (IPC) — Section 366
High Courts27 Jul 2001
Baij Nath Prasad and Another Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 685
Bihar and Orissa Municipal Survey Act, 1920 — Section 9Bihar and Orissa Municipal Survey Rules — Rule 15, 15(2), 2, 9
High Courts27 Jul 2001
Raj Nath Singh and Others Vs Jagdeo Sao and Others
Patna High Court · (2001) 3 PLJR 778