High Courts18 Jan 2002Allowed
Ram Saran Bharti Vs Food Corporation of India and Others
Patna High Court · (2002) 50 BLJR 414 : (2002) 4 LLJ 42 : (2002) 1 PLJR 732
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,535 of 2,661
High Courts18 Jan 2002Dismissed
Bihar Computer Software and Diagnostics Ltd. Vs State of Bihar and Others
Patna High Court · AIR 2002 Patna 74 : (2002) 2 PLJR 245
Constitution of India, 1950 — Article 226
High Courts18 Jan 2002Dismissed
Sareefan Bano and Others Vs Shiv Nandan Mandal and Others
Patna High Court · (2002) 1 BLJR 255 : (2002) 2 PLJR 250
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts18 Jan 2002Dismissed
National Insurance Company Ltd. Vs Most. Sumila Kuer and Others
Patna High Court · (2002) 1 BLJR 424
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts18 Jan 2002Allowed
Rabindra Prasad Verma and Surendra Kumar Shrivastava Vs State of Bihar and Another
Patna High Court · (2002) 2 PLJR 148
Penal Code, 1860 (IPC) — Section 109, 494
High Courts17 Jan 2002Dismissed
Mostt. Shila Devi Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 638
High Courts17 Jan 2002Allowed
Samsul Haque Vs The State of Bihar and Others
Patna High Court · (2002) 2 BLJR 1302 : (2002) 1 PLJR 502
Constitution of India, 1950 — Article 226, 227Representation of the People Act, 1951 — Section 123
High Courts17 Jan 2002
State of Bihar and Others Vs Shashi Mohan Thakur and Others
Patna High Court · (2002) 01 PAT CK 0104
High Courts17 Jan 2002
Arun Kumar Ojha and Another Vs State of Bihar and Others
Patna High Court · (2002) 01 PAT CK 0101
High Courts17 Jan 2002
Dr. Chandreshwar Mishra Vs State of Bihar and Others
Patna High Court · (2002) 01 PAT CK 0083
High Courts17 Jan 2002Allowed
Union of India (UOI) Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 130
Customs Act, 1962 — Section 123
High Courts17 Jan 2002Allowed
Santosh Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2002) 01 PAT CK 0019
High Courts17 Jan 2002Dismissed
Bimlesh Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 665
High Courts16 Jan 2002Dismissed
Motiur Rahman Vs The State of Bihar and Another
Patna High Court · (2002) 1 PLJR 686
Penal Code, 1860 (IPC) — Section 419, 420
High Courts16 Jan 2002Allowed
Govind Sah and Others Vs The State of Bihar and Another
Patna High Court · (2002) 1 PLJR 531
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45B
High Courts16 Jan 2002Dismissed
New India Assurance Co. Ltd. Vs Gautam Singh and Others
Patna High Court · (2002) 01 PAT CK 0092
High Courts16 Jan 2002Allowed
Smt. Jagatrani Devi and Others Vs Naresh Yadav and Others
Patna High Court · (2002) 1 BLJR 369 : (2002) 1 PLJR 437
Bihar Tenancy Act, 1885 — Section 48E
High Courts16 Jan 2002
Rajdhari Singh Vs The State of Bihar and Others
Patna High Court · (2002) 01 PAT CK 0037
High Courts15 Jan 2002Dismissed
Indradeo Sah Vs Ram Naresh Sah and Others
Patna High Court · (2002) 01 PAT CK 0130
High Courts15 Jan 2002Dismissed
Satish Prasad Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 412