High Courts15 Jan 2002Dismissed
National Insurance Co. Ltd. Vs Kurshida Begum
Patna High Court · (2002) 2 PLJR 10
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,536 of 2,661
High Courts15 Jan 2002
Ram Nandan Singh Vs Ram Nandan Singh and Others
Patna High Court · (2002) 01 PAT CK 0087
High Courts15 Jan 2002
Mahendra Kumar Prasad Vs State of Bihar and Others
Patna High Court · (2002) 1 BLJR 426 : (2002) 1 PLJR 563
High Courts15 Jan 2002
Deo Raj Kumar Prasad Vs State of Bihar and Others
Patna High Court · (2002) 1 PLJR 600
Registration Act, 1908 — Section 30(2)
High Courts15 Jan 2002Dismissed
Smt. Radhika Devi and Others Vs State of Bihar and Others
Patna High Court · (2002) 01 PAT CK 0022
High Courts15 Jan 2002Allowed
Harish Chandra Jha and Others Vs The State of Bihar
Patna High Court · (2002) 1 PLJR 559
Penal Code, 1860 (IPC) — Section 420, 467
High Courts14 Jan 2002Dismissed
Jagdish Kahar Vs State of Bihar
Patna High Court · (2002) 2 PLJR 32
Penal Code, 1860 (IPC) — Section 109, 307, 324, 341
High Courts11 Jan 2002
Ramakant Jha Vs State of Bihar and Others
Patna High Court · (2002) 1 PLJR 542
Bengal Survey Act, 1875 — Section 2, 41, 59, 60
High Courts11 Jan 2002Allowed
Sachidanand Singh Vs State of Bihar and Others
Patna High Court · (2002) 1 PLJR 409
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 9
High Courts11 Jan 2002
Divisional Manager, Oriental Insurance Co. Ltd. Vs Gulam Rabbani and Others
Patna High Court · (2003) ACJ 702 : (2002) 50 BLJR 370 : (2002) 1 PLJR 530
High Courts11 Jan 2002Dismissed
Branch Manager, New India Assurance Co. Ltd. Vs Nakul Sah and Others
Patna High Court · (2002) 01 PAT CK 0091
High Courts11 Jan 2002Dismissed
Muneshwar Ram Vs The State of Bihar
Patna High Court · (2002) 1 PLJR 488
Penal Code, 1860 (IPC) — Section 302, 323, 324, 326, 34
High Courts11 Jan 2002
Ram Yash Singh Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 248
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts10 Jan 2002Dismissed
Basudeo Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2002) 01 PAT CK 0118
High Courts10 Jan 2002Dismissed
Bhola Bari and Brinda Bari Vs The State of Bihar
Patna High Court · (2002) 01 PAT CK 0114
High Courts10 Jan 2002Allowed
Madhusudan Vs The State of Bihar and Others
Patna High Court · (2002) 01 PAT CK 0102
High Courts10 Jan 2002Allowed
Akhilesh Kumar Sinha and Others Vs State of Bihar and Others
Patna High Court · (2002) 01 PAT CK 0097
High Courts10 Jan 2002
Rajendra Prasad Misra and Others Vs State of Bihar and Others
Patna High Court · (2002) 1 BLJR 343