High Courts10 Jan 2002Dismissed
Smt. Jago Devi and Others Vs Bhagirath Prasad @ Bachcha Babu and Others
Patna High Court · (2002) 1 BLJR 344 : (2002) 1 PLJR 371
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,537 of 2,661
High Courts10 Jan 2002Dismissed
Joycee Jones Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 562
Bihar Service Rules, 1952 — Rule 152, 155(1), 165, 180
High Courts10 Jan 2002
Sakaldeep Sah and Others Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 601
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146
High Courts09 Jan 2002Dismissed
Raj Nandan Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 515
Bihar Agricultural Produce Markets Act, 1960 — Section 13, 8, 9, 9(5)
High Courts09 Jan 2002Dismissed
Prashant Kumar Sinha @ Prashant Kumar Singh Vs The Member, Board of Revenue and Others
Patna High Court · (2002) 1 PLJR 388
Bihar and Orissa Excise Act, 1915 — Section 42, 44, 44(1), 89, 90
High Courts09 Jan 2002Dismissed
Nageshwar Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2002) 01 PAT CK 0116
High Courts09 Jan 2002Allowed
Manju Kumari @ Manju Devi @ Smt. Manju Devi Vs State of Bihar and Others
Patna High Court · (2002) 01 PAT CK 0063
High Courts09 Jan 2002Allowed
Taramani Devi and Others Vs Govind Ram Sharma and Another
Patna High Court · (2002) 1 BLJR 291 : (2002) 1 PLJR 377
High Courts09 Jan 2002Allowed
Suresh Lal Srivastava and Others Vs Raghunath Srivastava and Others
Patna High Court · (2002) 01 PAT CK 0009
High Courts08 Jan 2002
The Oriental Insurance Company Ltd. and Another Vs Purnima Enterprises
Patna High Court · (2002) 1 PLJR 439
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151Insurance Act, 1938 — Section 64UM
High Courts08 Jan 2002
Oriental Insurance Co. Ltd. Vs Shanti Devi and Others
Patna High Court · (2002) 01 PAT CK 0090
High Courts08 Jan 2002Dismissed
Most. Sudama Devi and Others Vs Himanshu Shekhar Jha and Others
Patna High Court · (2002) 01 PAT CK 0082
High Courts08 Jan 2002
Prayas Mahila Audyogic Co-operative Society Ltd. and Another Vs State of Bihar and Others
Patna High Court · (2002) CriLJ 3335 : (2002) 1 PLJR 460
High Courts08 Jan 2002Dismissed
Sareefan Bano and Others Vs Shiv Nandan Mandal and Others
Patna High Court · (2002) 2 PLJR 250
Civil Procedure Code, 1908 (CPC) — Section 100(4)
High Courts07 Jan 2002
The Secretary, Department of Planning and Development and Another Vs Awadh Muni Prasad and Another
Patna High Court · (2002) 1 PLJR 386
High Courts07 Jan 2002Allowed
Tokhan Yadav Vs State of Bihar
Patna High Court · (2002) 2 PLJR 400
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 395, 397
High Courts07 Jan 2002
Lalu Prasad @ Lalu Prasad Yadav Vs State of Bihar
Patna High Court · (2002) 2 PLJR 26
Penal Code, 1860 (IPC) — Section 120B, 34, 409, 418, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts07 Jan 2002Allowed
Tribhuwan Kumar Saraff Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 119
Bihar Cinemas (Regulation) Act, 1954 — Section 4Bihar Entertainment Tax Rules, 1984 — Rule 3, 6
High Courts07 Jan 2002Dismissed
Reeta Kumari Vs Union of India (UOI) and Others
Patna High Court · (2002) 2 PLJR 361
High Courts07 Jan 2002Dismissed
Shri Kishun Singh and Bando Davi Vs State of Bihar
Patna High Court · (2002) 1 PLJR 414
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 304B, 34, 398A, 498A