High Courts24 Jan 2002
National Insurance Co. Ltd. Vs Khantaria Devi and Another
Patna High Court · (2002) 01 PAT CK 0015
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,534 of 2,661
High Courts23 Jan 2002Dismissed
Bhupendra Prasad Singh Vs The Bihar State Electricity Board and Others
Patna High Court · (2002) 01 PAT CK 0103
High Courts23 Jan 2002Allowed
Sanjay @ Sanjay Kumar Yadav Vs State of Bihar and Others
Patna High Court · (2002) 1 BLJR 441 : (2002) 1 PLJR 494
High Courts23 Jan 2002Dismissed
Purnima Enterprises Vs The Oriental Insurance Company Ltd. and Another
Patna High Court · (2002) 01 PAT CK 0078
High Courts23 Jan 2002Dismissed
The Bihar State Financial Corporation and Others Vs A.K. Films and Another
Patna High Court · (2003) 1 BC 246 : (2002) 50 BLJR 442 : (2002) 1 PLJR 497
Bihar State Financial Corporations Act, 1951 — Section 29Constitution of India, 1950 — Article 226
High Courts22 Jan 2002
Kamta Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 637
Constitution of India, 1950 — Article 243G
High Courts21 Jan 2002Allowed
Most. Nirmala Devi and Others Vs Virendra Kumar Tripathi and Others
Patna High Court · (2002) 1 BLJR 419 : (2002) 2 PLJR 1
High Courts21 Jan 2002Dismissed
Ram Udit Chaudhary Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 306
High Courts21 Jan 2002
Captain Kamaleshwara Prasad Sinha Vs State of Bihar and Others
Patna High Court · (2002) 1 BLJR 478 : (2002) 1 PLJR 598
High Courts21 Jan 2002Dismissed
Jai Prakash Chamar Vs State of Bihar
Patna High Court · (2003) CriLJ 804 : (2002) 4 PLJR 794
Arms Act, 1959 — Section 25(1A)
High Courts21 Jan 2002Dismissed
Pandit Anant Acharya Shastri Vs Pandit Keshav Acharya and Others
Patna High Court · (2002) 01 PAT CK 0046
High Courts21 Jan 2002Dismissed
Surendar Narain Capoor and Others Vs Ram Ekbal Prasad and Another
Patna High Court · (2002) 1 PLJR 565
University Act, 1982 — Section 80A
High Courts21 Jan 2002Dismissed
Ramesh Chandra Vs The State of Bihar and Others
Patna High Court · (2002) 01 PAT CK 0021
High Courts21 Jan 2002Dismissed
Sudhanshu Singh and Others Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 357
High Courts21 Jan 2002Allowed
Ambika Prasad Sinha Vs Union of India (UOI) and Others
Patna High Court · (2002) 3 PLJR 109
High Courts21 Jan 2002Dismissed
Man Singh Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 399
Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts21 Jan 2002Dismissed
Sheo Shankar Mahto and Another Vs Smt. Ramjoti Devi and Others
Patna High Court · (2002) 1 PLJR 547
High Courts18 Jan 2002Dismissed
Baijnath Das Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 657
High Courts18 Jan 2002Dismissed
The State of Bihar and Others Vs The Presiding Officer and Others
Patna High Court · (2002) 01 PAT CK 0132
High Courts18 Jan 2002
Bhola Prasad Singh Vs Smt. Usha Devi and Another
Patna High Court · (2002) 1 PLJR 473
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, 144, 2(2), 26, 47Hindu Marriage Act, 1955 — Section 11, 12, 13, 21, 28