High Courts29 Jan 2002
Sri Upendra Prasad Vs State of Bihar Ors.
Patna High Court · (2002) 1 BLJR 515 : (2002) 1 PLJR 544
Constitution of India, 1950 — Article 309
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,533 of 2,661
High Courts29 Jan 2002
Ramanuj Paswan and Others Vs The State of Bihar and Others
Patna High Court · (2002) 01 PAT CK 0072
High Courts29 Jan 2002Dismissed
Raja Lal Vs Union of India (UOI) and Others
Patna High Court · (2002) 01 PAT CK 0027
High Courts29 Jan 2002Dismissed
Domni Devi Vs Dhrub Kumar Lal and Another
Patna High Court · (2002) 01 PAT CK 0020
High Courts29 Jan 2002Allowed
Ajit Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 529
High Courts28 Jan 2002
Kamalnath Jha and Another Vs State of Bihar and Others
Patna High Court · (2002) 2 BLJR 880 : (2002) 1 PLJR 698
Rajendra Agricultural University Act, 1971 — Section 39(4)(b)(i)
High Courts28 Jan 2002Dismissed
Sri. Kant Singh and Others Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 145
Penal Code, 1860 (IPC) — Section 149, 307
High Courts28 Jan 2002Allowed
Sudhir Kumar Verma Vs Sri Ashok Kumar Sah and Another
Patna High Court · (2002) 1 PLJR 577
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Contract Act, 1872 — Section 73Specific Relief Act, 1963 — Section 21, 22, 22(1)(a), 22(1)(b), 22(1)(b)
High Courts25 Jan 2002
Swami Bhushan Pratap Hansraj Puri Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 761
Land Acquisition Act, 1894 — Section 11, 9
High Courts25 Jan 2002Dismissed
Anil Kumar and Others Vs Smt. Vijay Devi and Others
Patna High Court · (2002) 01 PAT CK 0079
High Courts25 Jan 2002
Awadh Narain Singh Vs State of Bihar and Others
Patna High Court · (2002) 1 BLJR 488 : (2002) 1 PLJR 567
High Courts25 Jan 2002Dismissed
Surendra Sharma and Others Vs State of Bihar and Others
Patna High Court · AIR 2002 Patna 87 : (2002) 2 PLJR 44
Constitution of India, 1950 — Article 19(1)
High Courts25 Jan 2002Allowed
Shankar Sahni and Krishna Kr. Thakur Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 129
Criminal Procedure Code, 1973 (CrPC) — Section 262, 264, 326(1), 326(2)Essential Commodities Act, 1955 — Section 7
High Courts25 Jan 2002Allowed
Lalit Narain Mithila University and Others Vs The Board of Directors of Sarjug Dental College and Hospital
Patna High Court · (2002) 1 BLJR 480 : (2002) 1 PLJR 629
Constitution of India, 1950 — Article 226, 227
High Courts24 Jan 2002Allowed
Dr. Madan Mohan Singh Yadav Vs State of Bihar Ors.
Patna High Court · (2002) 1 BLJR 497 : (2002) 1 PLJR 684
High Courts24 Jan 2002Dismissed
Md. Abdullah Khan and Others Vs State of Bihar and Another
Patna High Court · (2002) 01 PAT CK 0084
High Courts24 Jan 2002Dismissed
Man Singh Vs State of Bihar
Patna High Court · (2003) CriLJ 805 : (2002) 2 PLJR 399
Evidence Act, 1872 — Section 24Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts24 Jan 2002Dismissed
Bam Shankar Singh Vs Bihar School Examination Board and Others
Patna High Court · (2002) 01 PAT CK 0055
High Courts24 Jan 2002
Suresh Chandra Sinha and Others Vs The State of Bihar and Others
Patna High Court · (2002) 1 BLJR 594 : (2002) 1 PLJR 602
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15
High Courts24 Jan 2002Dismissed
Union of India (UOI) and Others Vs Sarojini Mishra
Patna High Court · (2002) 1 PLJR 733