High Courts01 Feb 2002Allowed
Anandi Lal Biswas Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 249
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,532 of 2,661
High Courts01 Feb 2002
Mritunjay Kumar Roy Vs State of Bihar and Others
Patna High Court · (2002) 1 BLJR 561 : (2002) 1 PLJR 634
High Courts01 Feb 2002Dismissed
Mishri Sah Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 144
Penal Code, 1860 (IPC) — Section 324
High Courts01 Feb 2002Dismissed
Maheshwari Mukhiya and Yogendra Mukhiya Vs State of Bihar
Patna High Court · (2002) 2 PLJR 389
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 149, 302, 323, 34
High Courts01 Feb 2002Allowed
Smt. Nibha Devi @ Renua Kumari Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 668
Bihar Land Reforms (fixation Of Ceiling Area And Acquisition of Surplus Land) (Amendment) Act, 1976 — Section 15(1), 2
High Courts01 Feb 2002Dismissed
Kumar Atul and Others Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 627
High Courts01 Feb 2002Allowed
Most. Gulbadan Kunwar @ Gulbadana Devi Vs The Union of India (UOI) and Others
Patna High Court · (2002) 3 PLJR 599
High Courts01 Feb 2002Dismissed
Lalit Kumar Vs State of Bihar and Others
Patna High Court · (2002) 1 PLJR 707
High Courts01 Feb 2002Dismissed
LaL Babu Singh @ Waqrul Haque Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 141
Criminal Procedure Code, 1973 (CrPC) — Section 360Customs Act, 1962 — Section 135, 135(1)
High Courts31 Jan 2002Allowed
Satyendra Kumar Singh and Others Vs State of Bihar and Others
Patna High Court · (2002) 1 PLJR 614
High Courts31 Jan 2002Dismissed
Hridayal Kumar and Others Vs State of Bihar and Others
Patna High Court · (2002) 1 PLJR 611
High Courts31 Jan 2002Dismissed
Karu Mian @ Md. Karu, Gul Mohammad and Amina Khatoon Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 156
Penal Code, 1860 (IPC) — Section 304, 34
High Courts31 Jan 2002
Tirupati Balajee Sugar and Co. Vs State of Bihar and Others
Patna High Court · (2002) 1 BLJR 598
High Courts31 Jan 2002
Jyotirindra Roy Sharma Vs The National Thermal Power Corporation Ltd. and Others
Patna High Court · (2002) 1 BLJR 518 : (2002) 1 PLJR 648
High Courts31 Jan 2002
Sri Krishna Mohan Mandal Vs State of Bihar and Others
Patna High Court · (2002) 2 BLJR 1019 : (2002) 1 PLJR 612
High Courts31 Jan 2002Dismissed
The New India Assurance Company Ltd. Vs Smt. Sunaina Gupta and Others
Patna High Court · (2002) 1 PLJR 626
High Courts30 Jan 2002Allowed
Balmukund Concast Ltd. and Another Vs The State of Bihar and Others
Patna High Court · (2002) 01 PAT CK 0109
High Courts29 Jan 2002Dismissed
Ranju Kumari and Others Vs State of Bihar and Others
Patna High Court · (2002) 1 BLJR 536 : (2002) 1 PLJR 592
High Courts29 Jan 2002
Union of India (UOI) Vs Satya Narayan
Patna High Court · (2002) 1 BLJR 520 : (2002) 1 PLJR 631
High Courts29 Jan 2002
Prem Shankar Sahay Vs Union of India (UOI) and Others
Patna High Court · (2002) 01 PAT CK 0088