High Courts06 Feb 2002
Chandra Shekhar Singh Vs The State of Bihar and Others
Patna High Court · (2002) 02 PAT CK 0104
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,531 of 2,661
High Courts06 Feb 2002Dismissed
Smt. Sushila Devi Vs The State of Bihar and Others
Patna High Court · (2002) 02 PAT CK 0082
High Courts06 Feb 2002
Samsul Haque Vs State of Bihar
Patna High Court · (2002) CriLJ 3696 : (2002) 2 PLJR 154
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 7
High Courts06 Feb 2002Dismissed
Sri Prakash Singh and Another Vs State of Bihar and Others
Patna High Court · (2002) 02 PAT CK 0061
High Courts06 Feb 2002
Jai Ram Das and Co. Vs State of Bihar and Others
Patna High Court · (2002) 02 PAT CK 0055
High Courts06 Feb 2002Dismissed
Kanishka Carbon Pvt. Ltd. Vs The Regional Provident Fund Commr. and Others
Patna High Court · (2004) 3 PLJR 299
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7B
High Courts06 Feb 2002
Ramadhar Sharma Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 646
High Courts05 Feb 2002
The State of Bihar and Others Vs Gauri Shankar Sinha and Others
Patna High Court · (2002) 1 PLJR 774
Bihar Pension Rules, 1950 — Rule 139, 43Civil Services (Classification, Control and Appeal) Rules — Rule 55
High Courts05 Feb 2002Dismissed
Santosh Kumar and Others Vs Jugal Kishore Barnwal
Patna High Court · (2002) 02 PAT CK 0084
High Courts05 Feb 2002Dismissed
The Oriental Insurance Company Ltd. Vs Most. Umlesh Devi and Others
Patna High Court · (2002) 02 PAT CK 0072
High Courts05 Feb 2002Partly Allowed
Green Polytubes Pvt. Ltd. Vs State of Bihar and Others
Patna High Court · (2002) 02 PAT CK 0067
High Courts05 Feb 2002Dismissed
Jai Narain Dubey and Another Vs State of Bihar
Patna High Court · (2002) CriLJ 3986 : (2002) 2 PLJR 127
Essential Commodities Act, 1955 — Section 3, 7
High Courts05 Feb 2002Dismissed
Bhagwan Das Vs The State of Bihar
Patna High Court · (2002) 2 BLJR 1368
Criminal Procedure Code, 1973 (CrPC) — Section 107Explosive Substances Act, 1908 — Section 3Penal Code, 1860 (IPC) — Section 307, 326, 34
High Courts05 Feb 2002Allowed
Bali RamYadav Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 615
Forest Act, 1927 — Section 52
High Courts05 Feb 2002
Radha Krishna Exports Pvt. Ltd. Vs Pandaul Co-operative Spinning Mills Ltd. and Others
Patna High Court · (2002) 1 PLJR 714
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts05 Feb 2002Dismissed
A. Zaman Khan Kamal Vs State of Bihar and Others
Patna High Court · (2002) 2 BLJR 886 : (2002) 1 PLJR 677
High Courts04 Feb 2002Dismissed
M.K. Agrawal and Another Vs The State of Bihar and Another
Patna High Court · (2002) 02 PAT CK 0114
High Courts04 Feb 2002Dismissed
Ravindra Nath Singh Vs State of Bihar and Another
Patna High Court · (2002) 02 PAT CK 0063
High Courts04 Feb 2002
Raghu Nath Jha Vs State of Bihar and Others
Patna High Court · (2002) 1 BLJR 559 : (2002) 1 PLJR 645