High Courts11 Feb 2002Dismissed
Madan Mahto, Ram Pravesh Mahto, Ramashish Mahto and Janardan Mahto Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 372
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 323, 324, 34
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,530 of 2,661
High Courts08 Feb 2002Dismissed
Bachchan Pd. Singh Vs Union of India (UOI) and Others
Patna High Court · (2002) 2 PLJR 116
High Courts08 Feb 2002Dismissed
Anil Prasad @ Anil Kumanr and Others Vs State of Bihar
Patna High Court · (2002) 1 PLJR 705
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 380, 411, 457
High Courts08 Feb 2002Dismissed
Dhiru Singh Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 385
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366, 376
High Courts08 Feb 2002
Renuka Rai Vs The State of Bihar and Others
Patna High Court · (2002) 1 BLJR 608 : (2002) 2 PLJR 46
Evidence Act, 1872 — Section 108
High Courts08 Feb 2002Dismissed
Bhubneshwar Lal Das Vs State of Bihar
Patna High Court · (2002) 1 BLJR 521 : (2002) 1 PLJR 715
Penal Code, 1860 (IPC) — Section 147, 148, 323, 326
High Courts08 Feb 2002
Manoj Sahay and etc. etc. Vs State of Bihar and Others
Patna High Court · (2002) 02 PAT CK 0059
High Courts08 Feb 2002Dismissed
Nawal Kishore Sah Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 275
High Courts07 Feb 2002Allowed
Union of India (UOI) and Others Vs Muneshwar Prasad
Patna High Court · (2002) 02 PAT CK 0130
High Courts07 Feb 2002Dismissed
Sanjay Singh @ Kumar Sanjay Singh Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 36
Penal Code, 1860 (IPC) — Section 302, 34, 394, 414
High Courts07 Feb 2002
Md. Shamim Alam Vs State of Bihar and Others
Patna High Court · (2002) 2 BLJR 886A : (2002) 1 PLJR 681
High Courts07 Feb 2002Dismissed
Hardeo Mahton @ Hirdey Mahto Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 365
Penal Code, 1860 (IPC) — Section 395, 396
High Courts07 Feb 2002Dismissed
Bhupendra Prasad Yadav Vs State of Bihar and Others
Patna High Court · (2002) 1 BLJR 565 : (2003) 1 PLJR 331
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts07 Feb 2002Dismissed
Aditya Narayan Singh Vs State of Bihar
Patna High Court · (2002) 1 BLJR 570 : (2002) 2 PLJR 39
Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts07 Feb 2002Dismissed
Sirista Gope, Mahendra Gope and Faudari Gope Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 353
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 324
High Courts07 Feb 2002
Kishun Singh and Others Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 680
High Courts06 Feb 2002
Gyani Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 678
High Courts06 Feb 2002
Surendra Prasad Dinkar Vs State of Bihar and Others
Patna High Court · (2002) 2 PLJR 350
High Courts06 Feb 2002Dismissed
Mohd. Mubarak Ali and Another Vs The State of Bihar
Patna High Court · (2002) 2 BLJR 1370
Penal Code, 1860 (IPC) — Section 161, 366A, 376
High Courts06 Feb 2002Allowed
Union of India (UOI) and Others Vs Kaulesh Kumar Jha and Another
Patna High Court · (2002) 2 PLJR 495
Central Reserve Police Force Rules, 1955 — Rule 11